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Rajasthan High Court judgments, 2020

2,183 judgments · page 1 of 110

High Courts20 Dec 2020Allowed

Mahendra Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0177

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 325, 341, 452
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High Courts20 Dec 2020Allowed

Nitesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0175

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Child From Sexual Offences Act, 2012 — Section 3, 4
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High Courts20 Dec 2020Allowed

Virendra Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0174

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 372, 376Protection Of Child From Sexual Offences Act, 2012 — Section 5, 6, 17, 18
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High Courts19 Dec 2020Allowed

Rajendra Singh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0171

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354D, 509Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
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High Courts19 Dec 2020Allowed

Shankarlal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0170

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts18 Dec 2020Allowed

Puran Goswami Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0162

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 29
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High Courts18 Dec 2020Dismissed

Ramgopal Vs State Of Rajasthan

Rajasthan High Court · (2020) 12 RAJ CK 0161

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302, 306, 498A
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