High Courts16 Dec 1970Dismissed

Rampartap Vs Smt. Ashi Bai

Rajasthan High Court · AIR 1971 Raj 232 : (1970) 3 WLN 681

Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106
High Courts30 Nov 1970

Smt. Mira Bai Vs Jai Singh and Others

Rajasthan High Court · AIR 1971 Raj 303 : (1971) RLW 319 : (1970) 3 WLN 724

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Evidence Act, 1872 — Section 64, 66, 68, 89Registration Act, 1908 — Section 57(5)