High Courts22 Dec 2023Disposed Of
Jagram Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0089
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 1 of 56
High Courts22 Dec 2023Disposed Of
Raj Kumar Meena Vs Jodhpur Vidhyut Vitran Nigam Ltd And Others
Rajasthan High Court · (2023) 12 RAJ CK 0088
High Courts22 Dec 2023Allowed
Avesh Mohammad Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0087
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7
High Courts22 Dec 2023Allowed
Ranjeet Singh And Others Vs Manish Kumar And Others
Rajasthan High Court · (2023) 12 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 128, 177
High Courts22 Dec 2023Allowed/Disposed Of
M.C.B. Ashram And Others Vs Bhagwati Lal And Others
Rajasthan High Court · (2023) 12 RAJ CK 0085
Motor Vehicles Act, 1988 — Section 147, 173
High Courts21 Dec 2023Allowed
Ashok Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0094
Indian Penal Code, 1860 — Section 307, 325, 326, 393, 447 Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Dec 2023Allowed
Bheru Lal, Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0093
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Dec 2023Allowed
Sonu Kumar @ Honey Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0092
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)(2)Indian Penal Code, 1860 — Section 3(1)(r), 3(1)(s) 3(2)(v), 3(2)(va)Code Of Criminal Procedure, 1973 — Section 161
High Courts21 Dec 2023Allowed
Kojaram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0091
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s) 3(1)(w)(ii), 3(2)(v), 14(A)(2)Indian Penal Code, 1860 — Section 342, 354, 366A, 376D Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Dec 2023Disposed Of
Jagdish Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0100
High Courts20 Dec 2023Disposed Of
Sunil Kumar @ Rajkumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 449
High Courts20 Dec 2023Allowed
Jagdish Banjara Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 41, 42Indian Penal Code, 1860 — Section 120B, 467, 468, 471
High Courts20 Dec 2023Allowed
Gurmail Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0097
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 22, 29, 37, 7(1)(b)(ii)
High Courts20 Dec 2023Dismissed
Kachra Khan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0096
Indian Penal Code, 1860 — Section 120, 120B, 498B, 489CUnlawful Activities Act, 1967 — Section 13, 15(a)(i)(iii), 16, 17, 18Arms Act, 1959 — Section 5, 25, 29
High Courts20 Dec 2023Allowed
Vinod And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0095
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 341, 504, 506
High Courts19 Dec 2023Allowed
Sanjay Dharniya Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts19 Dec 2023Allowed
Shindra Singh @ Shindra Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 25, 28, 29, 30
High Courts19 Dec 2023Allowed
Santosh Kumar @ Pintu Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts19 Dec 2023Allowed
Yasin Ali Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 4, 25(IB)(B)
High Courts19 Dec 2023Allowed
Radha Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0078
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302Code Of Criminal Procedure, 1973 — Section 439