High Courts19 Dec 2023Dismissed
Sushil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0077
COURT ARCHIVE
Rajasthan High Court judgments, 2023
1,120 judgments · page 2 of 56
High Courts19 Dec 2023Allowed
Yusuf Hussain Kabawaliya Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 389
High Courts19 Dec 2023Allowed
Sonu @ Nandu @ Pawan Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0074
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(1)Indian Penal Code, 1860 — Section 120B, 279, 302, 364
High Courts19 Dec 2023Allowed
Ganesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0073
Indian Penal Code, 1860 — Section 377Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Dec 2023Allowed
Chena Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts18 Dec 2023Allowed
Sunil Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0071
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 458Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2023Allowed
Meera Dangi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts18 Dec 2023Allowed
Shanti Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 384, 452
High Courts18 Dec 2023Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0068
Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2023Allowed
Harpreet Singh @ Happy Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0067
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2023Allowed
Harish And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0066
Indian Penal Code, 1860 — Section 120B, 143, 302, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Dec 2023Dismissed
Gurdeep Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts18 Dec 2023Allowed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
High Courts18 Dec 2023Allowed
Vijay Pal @ Vesta Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0063
Indian Penal Code, 1860 — Section 34, 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts18 Dec 2023Disposed Of
Kailashi And Others Vs ICICI Lombard Motor Insurance Co. Ltd And Others
Rajasthan High Court · (2023) 12 RAJ CK 0062
High Courts18 Dec 2023Disposed Of
Guddi And Others Vs Suraja Ram And Others
Rajasthan High Court · (2023) 12 RAJ CK 0061
Limitation Act, 1963 — Section 5
High Courts15 Dec 2023Allowed
Krishan Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0055
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 452
High Courts15 Dec 2023Allowed
Anil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 12 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Evidence Act, 1872 — Section 27
High Courts15 Dec 2023Allowed
Ram Lal Vs Union Of India
Rajasthan High Court · (2023) 12 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 67
High Courts14 Dec 2023Allowed
Dharamveer Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 12 RAJ CK 0060
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 201, 212, 302, 323, 341, 365Code Of Criminal Procedure, 1973 — Section 439