High Courts22 Dec 1998Dismissed
Allahanoor Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 424 : (1999) 1 WLN 74
Constitution of India, 1950 — Article 14, 16, 21, 39
COURT ARCHIVE
Rajasthan High Court judgments, 1998
427 judgments · page 1 of 22
High Courts22 Dec 1998Partly Allowed
Dr. Vineet Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 187 : (1999) 1 WLC 667
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts18 Dec 1998
Rajasthan State Road Transport Corporation and Others Vs Industrial Tribunal and Another
Rajasthan High Court · (1999) 3 LLJ 1127
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Dec 1998Allowed
Omprakash Vs State
Rajasthan High Court · (1999) CriLJ 1987 : (1999) 1 WLC 408
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 1998Partly Allowed
Union of India (UOI) and Others Vs Rattan Singh Gehlot and Another
Rajasthan High Court · AIR 1999 Raj 117
Arbitration Act, 1940 — Section 30, 33
High Courts17 Dec 1998Allowed
Basanti Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 4934 : (1999) 1 RLW 628 : (1999) WLC 180
Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 1998Allowed
Ekta Khaitan Vs Sita Ram and Others
Rajasthan High Court · (2000) ACJ 744
High Courts16 Dec 1998Allowed
Bhoja Ram Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1003
Penal Code, 1860 (IPC) — Section 302
High Courts15 Dec 1998Dismissed
Oriental Insurance Co. Ltd. Vs Nathu Ram and Others
Rajasthan High Court · (2000) ACJ 499 : (1999) WLC 185
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 163B, 165
High Courts10 Dec 1998
Rajasthan State Road Transport Corporation Vs Sayar Bai and Others
Rajasthan High Court · (2002) 1 ACC 264
High Courts10 Dec 1998Dismissed
R.S.R.T.C. and Another Vs Smt. Sayar Bai and Others
Rajasthan High Court · (2000) ACJ 1302 : AIR 1999 Raj 96
Motor Vehicles Act, 1988 — Section 168, 171
High Courts09 Dec 1998Dismissed
Saddiq Mohammed Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1985
Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1998Allowed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 177 : (1999) 1 WLC 197
Rajasthan Panchayati Raj Act, 1994 — Section 37(4)
High Courts04 Dec 1998Allowed
Khetri Vikas Samiti Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1999 Raj 269 : (1999) 3 WLC 337
Constitution of India, 1950 — Article 14, 226
High Courts04 Dec 1998Allowed
Prabhudayal Vs Susheel Kumar and Others
Rajasthan High Court · (2000) 1 RLW 277 : (1999) 2 WLC 555 : (1999) 1 WLN 30
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97
High Courts03 Dec 1998Dismissed
Union of India (UOI) and Others Vs Girdhari Lal
Rajasthan High Court · AIR 1999 Raj 106
Arbitration and Conciliation Act, 1996 — Section 15
High Courts03 Dec 1998Dismissed
Umed Singh Vs S.D.O. and Others
Rajasthan High Court · (1999) 1 RLW 467 : (1999) 1 WLC 636 : (1999) 1 WLN 39
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 1998Dismissed
Hansa Ram Vs State of Raj. and Others
Rajasthan High Court · (1999) 1 RLW 461 : (1999) 1 WLN 40
High Courts03 Dec 1998Dismissed
Mohanlal Vs State
Rajasthan High Court · (1999) 2 WLC 269 : (1999) 1 WLN 42
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 27, 6Penal Code, 1860 (IPC) — Section 300, 302, 309, 324
High Courts02 Dec 1998Dismissed
Jawahar Grah Nirman Sahakari Samiti Ltd. and Others Vs The Addl. Registrar Cooperative Societies and Others
Rajasthan High Court · (1999) 1 RLW 479 : (1999) 1 WLN 28
Constitution of India, 1950 — Article 226, 227