Rajasthan High Court Judgments 1963

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 57, Order 21 Rule 66Limitation Act, 1908 — Article 182(5)

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High Courts21 Nov 1963Dismissed

The Jaipur Udyog Ltd. and Another Vs Commissioner of Income Tax and Others

Rajasthan High Court · AIR 1965 Raj 162 : (1965) RLW 188

Constitution of India, 1950 — Article 226, 295, 295(1), 372Income Tax Act, 1922 — Section 13

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High Courts19 Nov 1963Allowed

Bishambhar Dayal Vs Moolchand and Others

Rajasthan High Court · AIR 1964 Raj 179 : (1964) RLW 45

Specific Relief Act, 1877 — Section 54

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High Courts18 Nov 1963Dismissed

Ramanlal Chunnilal Vs Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1964 Raj 177 : (1964) RLW 106

Motor Vehicles Act, 1939 — Section 57, 57(7), 57(8), 64

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High Courts09 Oct 1963

COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN Vs GOTAN LIME SYNDICATE.

Rajasthan High Court · (1964) 51 ITR 533 : (1964) RLW 365

Income Tax Act, 1922 — Section 10(2)(XV), 66(1)

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High Courts04 Oct 1963Allowed

Munna Lal Vs State

Rajasthan High Court · AIR 1964 Raj 118

Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 181(3), 183

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High Courts20 Sept 1963Allowed

Dhannalal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1964 Raj 106 : (1964) RLW 203

Constitution of India, 1950 — Article 14, 276(2)Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 6A

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High Courts20 Sept 1963Dismissed

Ratanlal and Others Vs State

Rajasthan High Court · AIR 1964 Raj 123 : (1964) CriLJ 702 : (1963) RLW 634

Prevention of Food Adulteration Act, 1954 — Section 2, 20, 20(1)Rajasthan Municipalities Act, 1959 — Section 78

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High Courts16 Sept 1963Dismissed

Ghansilal Vs Smt. Bhuridevi

Rajasthan High Court · AIR 1964 Raj 39 : (1964) RLW 196

Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3

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High Courts13 Sept 1963

Munsif Ali and Others Vs Ayub Khan and Another

Rajasthan High Court · AIR 1964 Raj 183 : (1964) CriLJ 342 : (1963) RLW 616

Criminal Procedure Code, 1898 (CrPC) — Section 203, 253, 253(1), 259, 436

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High Courts13 Sept 1963Dismissed

Union of India (UOI) Vs Firm Ramdas Amritlal Pali

Rajasthan High Court · AIR 1965 Raj 127 : (1963) RLW 598

Railways Act, 1890 — Section 77

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High Courts02 Sept 1963Dismissed

Kalu Ram Vs Shambhoo Singh and Another

Rajasthan High Court · AIR 1964 Raj 84 : (1964) RLW 19

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 69(2), Order 21 Rule 83, Order 21 Rule 90

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High Courts23 Aug 1963Dismissed

Ram Gopal Vs Bhikam Chand and Others

Rajasthan High Court · AIR 1964 Raj 229 : (1963) RLW 617

Partition Act, 1893 — Section 2, 3, 3(1), 6

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High Courts19 Aug 1963Dismissed

Jain Brothers and Company, Bundi Vs The State of Rajasthan

Rajasthan High Court · AIR 1964 Raj 17

Limitation Act, 1908 — Article 120, 62

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High Courts08 Aug 1963Dismissed

Anantmal and Others Vs Lala and Others

Rajasthan High Court · AIR 1964 Raj 88 : (1963) RLW 627

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 116

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High Courts31 Jul 1963

Municipal Council Vs Rama and Another

Rajasthan High Court · AIR 1965 Raj 107 : (1965) CriLJ 599 : (1965) RLW 48

Criminal Procedure Code, 1898 (CrPC) — Section 242, 243Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts26 Jul 1963Allowed

Nannah Vs Union of India (UOI)

Rajasthan High Court · AIR 1964 Raj 40 : (1963) RLW 536

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77

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Rajasthan High Court judgments, 1963