High Courts22 Dec 2022Dismissed
Vidhya Devi Vs State And Others
Rajasthan High Court · (2022) 12 RAJ CK 0126
Code Of Criminal Procedure, 1973 — Section 246, 313, 482Indian Penal Code, 1860 — Section 114, 494
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 1 of 63
High Courts22 Dec 2022Dismissed
Manphool Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0125
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts22 Dec 2022Dismissed
Dashrath Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0124
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts22 Dec 2022Dismissed
Udaipal @ Pala Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37, 42
High Courts22 Dec 2022Allowed
Dilip Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0122
High Courts21 Dec 2022Disposed Of
Jodhpur Vidhyut Vitran Nigam Limited And Others Vs M/s Mahadev Trading Company
Rajasthan High Court · (2022) 12 RAJ CK 0116
Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11
High Courts21 Dec 2022Dismissed
Paras Kanwaar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0115
High Courts21 Dec 2022Dismissed
Hetal Chandrabadan Kharadi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0113
High Courts21 Dec 2022Disposed Of
Kirandeep Kaur Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0112
High Courts21 Dec 2022Disposed Of
Hanuman Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0111
High Courts20 Dec 2022Allowed
Indra Bai Vs State
Rajasthan High Court · (2022) 12 RAJ CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts20 Dec 2022Allowed
Dalpat Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0120
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 3, 25
High Courts20 Dec 2022Allowed
Chetan Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0119
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 376(2)(n)
High Courts20 Dec 2022Allowed
Vinod Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0118
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 5(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 34, 283, 304, 323, 341, 393, 394
High Courts20 Dec 2022Allowed
Tarachand And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0117
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 302, 324, 342, 365
High Courts19 Dec 2022Allowed
Amritpal Kaur Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Dec 2022Allowed
Gajendra Singh @ Gajju Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts19 Dec 2022Allowed
Durga Shankar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts19 Dec 2022Allowed
Papan Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0106
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Dec 2022Allowed
Shrawan Singh @ Sarwan Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0105
Indian Penal Code, 1860 — Section 363, 366(A), 457, 506Code Of Criminal Procedure, 1973 — Section 439