High Courts15 Dec 2022Dismissed
Laxmi And Others Vs Narsingh And Others
Rajasthan High Court · (2022) 12 RAJ CK 0086
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 3 of 63
High Courts15 Dec 2022Disposed Of
Mahesh Kumar Vs Badridas Soni And Others
Rajasthan High Court · (2022) 12 RAJ CK 0085
High Courts14 Dec 2022Allowed
Narayan Kanjar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0079
Indian Penal Code, 1860 — Section 380, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Janak Raj Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Bhairon Nath And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0077
Indian Penal Code, 1860 — Section 24, 308, 323, 325, 341, 427, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Taru @ Sultan Mehrat Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0076
Indian Penal Code, 1860 — Section 34, 380, 401, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Surendra @ Sonu And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0075
Indian Penal Code, 1860 — Section 109, 120B, 143, 308, 323, 325, 341,Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Sunil Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0073
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 354(C), 376(2)(n), 420Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Nahar Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0072
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)(va), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 302, 365Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Allowed
Vikram Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0071
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 365, 302,Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Dec 2022Disposed Of
Presta And Others Vs Narendra Kumar And Others
Rajasthan High Court · (2022) 12 RAJ CK 0070
High Courts13 Dec 2022Allowed
Pushpendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0068
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Dec 2022Allowed
Mujfar @ Goga Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0067
Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Dec 2022Allowed
Raju Alias Pintu Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts13 Dec 2022Disposed Of
Bali Vs State Of Rajasthan
Rajasthan High Court · (2022) 12 RAJ CK 0065
High Courts13 Dec 2022Dismissed
Mohan Ram Vs State
Rajasthan High Court · (2022) 12 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 173, 200, 202
High Courts13 Dec 2022Dismissed
Kishan Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0063
High Courts13 Dec 2022Dismissed
Raju Ram And Others Vs Jetharam And Others
Rajasthan High Court · (2022) 12 RAJ CK 0061
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts12 Dec 2022Disposed Of
Ravindra Solanki Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 12 RAJ CK 0060
High Courts12 Dec 2022Disposed Of
Daya Ram And Others Vs Union Of India And Others
Rajasthan High Court · (2022) 12 RAJ CK 0058