High Courts23 Dec 1958Dismissed
Radhey and Others Vs Girwar
Rajasthan High Court · AIR 1959 Raj 196 : (1959) CriLJ 1114 : (1959) RLW 59
Criminal Procedure Code, 1898 (CrPC) — Section 12(1), 12(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1958
71 judgments · page 1 of 4
High Courts23 Dec 1958Dismissed
Bhaironlal Vs Doongarsidas and Another
Rajasthan High Court · AIR 1959 Raj 250
Constitution of India, 1950 — Article 191(1)
High Courts22 Dec 1958Dismissed
Kesrimal and Another Vs Dalichand and Others
Rajasthan High Court · AIR 1959 Raj 140 : (1959) RLW 520
Partnership Act, 1932 — Section 42, 63, 69
High Courts22 Dec 1958Dismissed
Ilahi Bux Vs Jamila Bai
Rajasthan High Court · AIR 1959 Raj 143 : (1959) RLW 209
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100, 4
High Courts22 Dec 1958Dismissed
Chaturbhuj Chhogallal of Beawar Vs Commissioner of Income Tax, Delhi and Rajasthan
Rajasthan High Court · AIR 1959 Raj 193
Income Tax Act, 1922 — Section 23(3)
High Courts12 Dec 1958Dismissed
Sheonath Singh Vs Madanlal and Another
Rajasthan High Court · AIR 1959 Raj 243 : (1959) RLW 593
Jaipur Succession Act, 1943 — Section 213Succession Act, 1925 — Section 213, 57
High Courts09 Dec 1958Partly Allowed
Birdha and Others Vs State
Rajasthan High Court · AIR 1959 Raj 124 : (1959) CriLJ 770
Cattle Trespass Act, 1871 — Section 10Penal Code, 1860 (IPC) — Section 325, 333, 34, 97, 99Rajasthan Forest Act, 1953 — Section 17
High Courts18 Nov 1958Dismissed
Rameshwar and Others Vs Jethabhai
Rajasthan High Court · AIR 1960 Raj 13 : (1959) RLW 33
Displaced Persons (Institution of Suits) Act, 1948 — Section 3, 4Rajasthan Displaced Persons (Institution of Suits) Ordinance, 1949 — Section 3
High Courts07 Nov 1958Partly Allowed
Shah Jawaharlal Vs Shah Chhaganlal and Others
Rajasthan High Court · AIR 1959 Raj 197 : (1959) RLW 367
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Nov 1958Partly Allowed
Katha Bhatt Nand Kumar Vs Chotey Lal
Rajasthan High Court · AIR 1960 Raj 19 : (1959) RLW 80
Transfer of Property Act, 1882 — Section 50
High Courts04 Nov 1958
Chhaganlal Vs Kesarlal and Others
Rajasthan High Court · AIR 1959 Raj 97 : (1959) RLW 180
Specific Relief Act, 1877 — Section 54
High Courts03 Nov 1958Dismissed
Hazarimal Vs Sonraj
Rajasthan High Court · AIR 1959 Raj 84 : (1959) RLW 204
Negotiable Instruments Act, 1881 (NI) — Section 50, 52
High Courts29 Oct 1958
Mst. Dakhan Bai and Mst. Anandi Bai Vs Dhanraj
Rajasthan High Court · AIR 1959 Raj 144 : (1959) RLW 127
Easements Act, 1882 — Section 28, 35
High Courts17 Oct 1958Dismissed
Anil Bus Service and Another Vs Appellate Tribunal of State Transport Authority and Others
Rajasthan High Court · AIR 1959 Raj 119 : (1959) RLW 18
Motor Vehicles Act, 1939 — Section 57, 57(4), 62, 64
High Courts14 Oct 1958Dismissed
Automobile Transport (Rajputana) Ltd. and Others Vs Nathuram Mirdha and Others
Rajasthan High Court · AIR 1959 Raj 121 : (1959) RLW 25
Constitution of India, 1950 — Article 166Motor Vehicles Act, 1939 — Section 48, 57, 64
High Courts09 Oct 1958Dismissed
Bansidhar Vs State
Rajasthan High Court · AIR 1959 Raj 191 : (1959) CriLJ 1112 : (1959) RLW 138
Criminal Procedure Code, 1898 (CrPC) — Section 135(2), 153, 155, 173, 190(1)Penal Code, 1860 (IPC) — Section 266
High Courts03 Oct 1958Allowed
Sunder Das Bhasin Vs The Regional Settlement Commissioner, Jaipur and Others
Rajasthan High Court · AIR 1959 Raj 102 : (1959) RLW 552
Constitution of India, 1950 — Article 14Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 65
High Courts26 Sept 1958Dismissed
Balwant Singh and Another Vs Manak Mal and Another
Rajasthan High Court · AIR 1959 Raj 91 : (1959) RLW 63
Limitation Act, 1908 — Article 182
High Courts26 Sept 1958Dismissed
Mannalal and Others Vs Paneychand and Others
Rajasthan High Court · AIR 1959 Raj 166
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Sept 1958Partly Allowed
Chandra Nath Vs Pahlad Narain
Rajasthan High Court · AIR 1961 Raj 154 : (1959) RLW 166
Contract Act, 1872 — Section 60Limitation Act, 1908 — Section 20