High Courts23 Dec 1954
Begum Fejun Vs The State
Rajasthan High Court · AIR 1955 Raj 175
Penal Code, 1860 (IPC) — Section 307, 308, 325, 326, 379
COURT ARCHIVE
Rajasthan High Court judgments, 1954
69 judgments · page 1 of 4
High Courts02 Dec 1954Dismissed
Birbal Vs Thamansingh and others
Rajasthan High Court · AIR 1955 Raj 91 : (1956) RLW 72
Civil Procedure Code, 1908 (CPC) — Section 3
High Courts30 Nov 1954
Hemsingh Vs Motisingh and another
Rajasthan High Court · AIR 1955 Raj 127 : (1955) RLW 482
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Nov 1954Dismissed
Shrimali Lal Kasliwal and others Vs Advocate-General and others
Rajasthan High Court · AIR 1955 Raj 166
Civil Procedure Code, 1908 (CPC) — Section 92, 93Constitution of India, 1950 — Article 14, 19, 226, 227, 31
High Courts26 Nov 1954Allowed
Jethmal and another Vs Ambsingh
Rajasthan High Court · AIR 1955 Raj 97 : (1954) RLW 615
Marwar Limitation Act, 1945 — Article 64
High Courts26 Nov 1954
Ismail Vs Hansraj and another
Rajasthan High Court · (1954) 11 RAJ CK 0002
Arbitration Act, 1940 — Section 17, 30, 32, 33, 39
High Courts16 Nov 1954
Arjun Vs State of Rajasthan
Rajasthan High Court · (1955) CriLJ 1390 : (1956) RLW 26
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 290, 302
High Courts11 Nov 1954
Nahar Singh Vs State of Rajasthan
Rajasthan High Court · (1955) RLW 37
Constitution of India, 1950 — Article 132, 133(1), 133(1)(b), 226
High Courts02 Nov 1954Dismissed
Madhosingh Vs Union of India
Rajasthan High Court · AIR 1955 Raj 57 : (1955) RLW 384
High Courts19 Oct 1954Dismissed
Pyarelal Saxsena Vs Union of India
Rajasthan High Court · (1954) 10 RAJ CK 0010
High Courts19 Oct 1954
Abdul Gafoor Vs Sensmal and others
Rajasthan High Court · AIR 1955 Raj 53 : (1955) RLW 365
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts08 Oct 1954
Bithaldas and others Vs Chandratan
Rajasthan High Court · AIR 1955 Raj 39 : (1955) RLW 349
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3, 59
High Courts10 Sept 1954Dismissed
Kishan Lal Vs Sohanlal and others
Rajasthan High Court · AIR 1955 Raj 45
Evidence Act, 1872 — Section 32, 33, 57, 65, 65(g)
High Courts31 Aug 1954Dismissed
Ramdayal Vs Maji Devdiji
Rajasthan High Court · AIR 1956 Raj 12
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114
High Courts30 Aug 1954Dismissed
Sajjan Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 301 : (1954) RLW 633
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13, 151Supreme Court Rules, 1950 — Order 13 Rule 9
High Courts30 Aug 1954
Bhonreylal Vs Ram Singh and Others
Rajasthan High Court · AIR 1956 Raj 49 : (1955) RLW 526
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 41 Rule 5, 107, 151
High Courts30 Aug 1954Dismissed
Jiwibai Vs Laxmichand Abasbhai
Rajasthan High Court · AIR 1955 Raj 32 : (1955) RLW 309
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Aug 1954Dismissed
Punja and Another Vs Ramlal
Rajasthan High Court · AIR 1956 Raj 43 : (1955) RLW 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 6 Rule 17, 151
High Courts30 Aug 1954
Chandra Bhan and others Vs Misrimal and others
Rajasthan High Court · AIR 1955 Raj 11
Civil Procedure Code, 1908 (CPC) — Section 53Contract Act, 1872 — Section 43, 53
High Courts28 Aug 1954
State of Rajasthan Vs Manphool and Others
Rajasthan High Court · (1954) CriLJ 1677
Constitution of India, 1950 — Article 134, 136, 145