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Rajasthan High Court judgments, 1954

78 judgments · page 2 of 4

High Courts30 Aug 1954Dismissed

Punja and Another Vs Ramlal

Rajasthan High Court · AIR 1956 Raj 43 : (1955) RLW 334

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 6 Rule 17, 151
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High Courts23 Aug 1954Dismissed

Amar Singh Madho Singh and Others Vs State of Rajasthan

Rajasthan High Court · AIR 1954 Raj 291 : (1955) RLW 212

Constitution of India, 1950 — Article 14, 245, 246, 31(2), 31(3)Marwar Land Revenue Act, 1949 — Section 169, 4Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 1, 20, 21, 22(1), 23
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High Courts23 Aug 1954

Poonam Chand Vs Motilal

Rajasthan High Court · AIR 1954 Raj 287 : (1955) RLW 322

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 11, Order 22 Rule 4Limitation Act, 1908 — Section 5
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High Courts04 Aug 1954

Moti Bai Vs The State

Rajasthan High Court · AIR 1954 Raj 241 : (1954) RLW 611

Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1898 (CrPC) — Section 340, 561AEvidence Act, 1872 — Section 126
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High Courts14 Jul 1954Dismissed

Banarsilal Vs Shri Bhagwan

Rajasthan High Court · AIR 1955 Raj 167 : (1955) RLW 129

Contract Act, 1872 — Section 73Registration Act, 1908 — Section 17, 17(1), 17(1)(d), 18, 18(c)Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 109
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