High Courts23 Dec 1971
Parasram Vs Amarchand and Another
Rajasthan High Court · AIR 1972 Raj 133 : (1971) 4 WLN 601
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Rajasthan High Court judgments, 1971
180 judgments · page 1 of 9
High Courts23 Dec 1971
Associated Soap Stone Distributing Co. Vs State of Rajasthan
Rajasthan High Court · (1972) 29 STC 699 : (1971) 4 WLN 702
Central Sales Tax Act, 1956 — Section 9
High Courts22 Dec 1971Dismissed
Bajranglal Vs National Mineral Development Corporation Ltd.
Rajasthan High Court · (1972) RLW 114 : (1971) WLN 681
Constitution of India, 1950 — Article 12
High Courts22 Dec 1971Allowed
Lal Singh and Others Vs Tejsingh and Another
Rajasthan High Court · AIR 1972 Raj 137 : (1971) 4 WLN 674
Hindu Minority and Guardianship Act, 1956 — Section 7(2), 8(2), 8(3)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24(a), 38(1)(a), 7(2)(a)
High Courts22 Dec 1971Allowed
Ram Singh Vs Somendra Kumar
Rajasthan High Court · AIR 1973 Raj 37
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
High Courts20 Dec 1971Allowed
Jamal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1972 Raj 209 : (1971) 4 WLN 660
Central Excises and Salt Act, 1944 — Section 6
High Courts16 Dec 1971Dismissed
Shivashankar Dayal Vs Smt. Shanti Devi
Rajasthan High Court · AIR 1973 Raj 139 : (1972) RLW 298 : (1971) 4 WLN 585
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 148, 151
High Courts15 Dec 1971
Himmat Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1972 Raj 218
Constitution of India, 1950 — Article 31A, 31BRajasthan Tenancy Act, 1955 — Section 15A
High Courts15 Dec 1971Dismissed
Nenuram Vs State of Rajasthan
Rajasthan High Court · (1972) RLW 160 : (1971) WLN 678
Arbitration Act, 1940 — Section 19, 34
High Courts10 Dec 1971Allowed
Vaidya Rudra Dutt Vs Smt. Teeja
Rajasthan High Court · AIR 1972 Raj 141 : (1971) 4 WLN 676
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Dec 1971Dismissed
Brandaban Das Vs Gulab Chand
Rajasthan High Court · AIR 1972 Raj 140 : (1972) RLW 291 : (1971) 4 WLN 649
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Dec 1971Dismissed
Dr. R.P. Goala Vs Amarpal Singh
Rajasthan High Court · AIR 1972 Raj 142 : (1971) 4 WLN 673
Civil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts10 Dec 1971Dismissed
Bhanwarsingh and Others Vs State of Rajasthan
Rajasthan High Court · (1972) RLW 81 : (1971) WLN 593
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 324
High Courts07 Dec 1971
Udaipur Distillery Company Vs Commissioner of Income Tax
Rajasthan High Court · (1973) 87 ITR 516 : (1972) RLW 66 : (1971) 4 WLN 607
Income Tax Act, 1922 — Section 34, 4(1), 5(7A), 64
High Courts06 Dec 1971
Rao Raja Tej Singh and Others Vs Hastimal and Others
Rajasthan High Court · AIR 1972 Raj 191
Evidence Act, 1872 — Section 90Hindu Succession Act, 1956 — Section 14
High Courts30 Nov 1971
Smt. Dhani Devi and Jhavermal Vs Controller of Estate Duty
Rajasthan High Court · (1973) 89 ITR 96
Estate Duty Act, 1953 — Section 39
High Courts30 Nov 1971Dismissed
Shanti Lal Vs State of Rajasthan
Rajasthan High Court · (1972) RLW 304 : (1971) WLN 708
Constitution of India, 1950 — Article 226, 309, 318
High Courts24 Nov 1971Dismissed
State of Rajasthan Vs Prithvi Singh and Others
Rajasthan High Court · (1972) RLW 235 : (1971) WLN 696
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 46
High Courts24 Nov 1971Dismissed
The Rajasthan State Electricity Board, Jaipur Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1972 Raj 143 : (1972) RLW 88 : (1971) 4 WLN 656
Electricity Act, 1910 — Section 24(1), 24(2), 36(2), 37, 37(1)Electricity Rules, 1956 — Rule 6(3)