High Courts03 Oct 1971Allowed

Devilal Vs Himat Ram and Others

Rajasthan High Court · AIR 1973 Raj 39

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4Contract Act, 1872 — Section 44Partnership Act, 1932 — Section 47
High Courts21 Sept 1971

Jethmal Vs Hiralal and Others

Rajasthan High Court · AIR 1972 Raj 220 : (1972) RLW 40 : (1971) 4 WLN 472

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 1, 100, 101Contract Act, 1872 — Section 62
High Courts14 Sept 1971Dismissed

Bogaram Vs Mohanaram and Others

Rajasthan High Court · AIR 1972 Raj 116 : (1971) 4 WLN 465

Civil Procedure Code, 1908 (CPC) — Section 101Rajasthan Tenancy Act, 1955 — Section 37, 41, 42, 43