High Courts08 Sept 1971
Bhanwarlal Vs Bhulibai and Others
Rajasthan High Court · AIR 1972 Raj 203 : (1971) 4 WLN 416
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Rajasthan High Court judgments, 1971
180 judgments · page 4 of 9
High Courts07 Sept 1971Dismissed
Chiman Singh and Others Vs Hanuman
Rajasthan High Court · (1970) WLN 752
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 6
High Courts06 Sept 1971
Popular House Vs State of Rajasthan and Others
Rajasthan High Court · (1972) RLW 144 : (1971) WLN 620
Constitution of India, 1950 — Article 14
High Courts31 Aug 1971Allowed
Hardeo Singh Vs Pramukh, Zila Parishad, Sikar and Another
Rajasthan High Court · AIR 1972 Raj 51 : (1971) 4 WLN 455
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 19
High Courts31 Aug 1971
Rahimulla Vs Zahur Mohammad and Others
Rajasthan High Court · AIR 1972 Raj 118 : (1971) RLW 586
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts31 Aug 1971Allowed
Firm Mohanlal Ramchandra Vs The Union of India (UOI)
Rajasthan High Court · AIR 1972 Raj 152 : (1971) RLW 445 : (1971) 4 WLN 298
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, Order 27 Rule 2, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 3 Rule 4(6)
High Courts23 Aug 1971
Phoolchand and Another Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 352
Constitution of India, 1950 — Article 134, 136, 145Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Aug 1971Allowed
Kalyanbux and Another Vs Shrinarain and Another
Rajasthan High Court · (1971) WLN 426
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 6(6)(i)
High Courts16 Aug 1971Allowed
Ranumal Vs Municipal Council, Ajmer
Rajasthan High Court · AIR 1972 Raj 55 : (1971) 4 WLN 387
Transfer of Property Act, 1882 — Section 106, 111
High Courts11 Aug 1971Dismissed
Gopal Lal Swarnkar Vs Director of NCC and Others
Rajasthan High Court · (1972) WLN 687
Constitution of India, 1950 — Article 226
High Courts11 Aug 1971Dismissed
Nathulal Vs Vishnu Chand
Rajasthan High Court · AIR 1972 Raj 65 : (1971) 4 WLN 292
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts11 Aug 1971Allowed
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (1971) WLN 646
Constitution of India, 1950 — Article 226
High Courts10 Aug 1971Allowed
Bahadur Vs Motiram and Another
Rajasthan High Court · AIR 1972 Raj 250 : (1971) RLW 426 : (1971) 4 WLN 334
Specific Relief Act, 1877 — Section 15Transfer of Property Act, 1882 — Section 58
High Courts10 Aug 1971
Registrar of Companies Vs S. Sohanmull Golcha P. Ltd.
Rajasthan High Court · (1971) RLW 439 : (1971) 4 WLN 329
Companies Act, 1956 — Section 433, 434(1)
High Courts09 Aug 1971
Sheikh Mohammed Abdul Qadir and Others Vs The Anjuman Moinia Fakhria and Others
Rajasthan High Court · (1971) WLN 396
Evidence Act, 1872 — Section 18, 21, 35
High Courts05 Aug 1971Allowed
Harjiram Vs Ghanshyam Das
Rajasthan High Court · AIR 1972 Raj 62 : (1971) RLW 453 : (1971) 4 WLN 422
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts05 Aug 1971Dismissed
Hemraj Vs Surajmal and Others
Rajasthan High Court · AIR 1972 Raj 155 : (1971) RLW 462 : (1971) 4 WLN 267
Arbitration Act, 1940 — Section 13, 16Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts05 Aug 1971Dismissed
Jatanlal and Another Vs Union of India (UOI) and Another
Rajasthan High Court · (1971) RLW 424 : (1971) WLN 578
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts04 Aug 1971Dismissed
Vijai Raj and Others Vs Mst. Gamni and Others
Rajasthan High Court · (1971) WLN 306
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jul 1971Allowed
Deen Bandhu Chaudhary Vs The Authority under Payment of Wages Act and Others
Rajasthan High Court · (1971) WLN 381
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12Payment of Bonus Act, 1965 — Section 10, 13, 21, 22, 34