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COURT ARCHIVE

Rajasthan High Court judgments, 1971

180 judgments · page 6 of 9

High Courts12 May 1971Allowed

Kishansingh Vs Bheroon Singh

Rajasthan High Court · AIR 1972 Raj 33 : (1971) RLW 443

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 22
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High Courts12 May 1971Allowed

Kishan Singh Vs Bheroon Singh

Rajasthan High Court · (1971) WLN 129

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 22
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High Courts06 May 1971Dismissed

Labhmal Vs Lalchand

Rajasthan High Court · AIR 1972 Raj 123 : (1971) 4 WLN 275

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Limitation Act, 1908 — Section 5Rajasthan High Court of Judicature Rules, 1952 — Rule 132
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High Courts27 Apr 1971Dismissed

Surjansingh Vs State

Rajasthan High Court · (1971) WLN 360

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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