High Courts14 Apr 1971Dismissed
Manakchand Vs Smt. Maghi and Others
Rajasthan High Court · (1971) WLN 17
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
COURT ARCHIVE
Rajasthan High Court judgments, 1971
180 judgments · page 7 of 9
High Courts12 Apr 1971Dismissed
Laxmibai and Another Vs Roshan Lal
Rajasthan High Court · AIR 1972 Raj 288 : (1971) RLW 514 : (1971) 4 WLN 103
Civil Procedure Code, 1908 (CPC) — Section 100, 101Partnership Act, 1932 — Section 4
High Courts10 Apr 1971Dismissed
Prem Parkash Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 408
Evidence Act, 1872 — Section 106, 74Penal Code, 1860 (IPC) — Section 409
High Courts09 Apr 1971
Dr. Swayambar Prasad Sudrania Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1972 Raj 69 : (1971) RLW 397 : (1971) 4 WLN 187
Constitution of India, 1950 — Article 16, 226Rajasthan Service (Collegiate Branch) Rules, 1963 — Rule 30(2)
High Courts06 Apr 1971
Salig Ram Vs Narottamlal and Another
Rajasthan High Court · AIR 1972 Raj 127 : (1971) RLW 555
Rajasthan Tenancy Act, 1955 — Section 13(1), 13(4), 13(6)
High Courts06 Apr 1971
Salig Ram Vs Narottamlal and Others
Rajasthan High Court · (1971) WLN 118
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4)
High Courts02 Apr 1971Allowed
Khetan Business Corporation (P) Ltd., Bombay Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1556
General Clauses Act, 1897 — Section 14, 21Mineral Concession Rules, 1960 — Rule 33, 56
High Courts02 Apr 1971
State of Rajasthan Vs Niranjan Singh
Rajasthan High Court · (1971) RLW 534 : (1971) WLN 235
Penal Code, 1860 (IPC) — Section 279, 331, 337, 338, 339
High Courts02 Apr 1971
Firm Manchharam Indermal Vs Firm Manaklal Nakhatmal
Rajasthan High Court · (1971) WLN 144
Limitation Act, 1908 — Article 64Limitation Act, 1963 — Article 26
High Courts01 Apr 1971Dismissed
Lalaram Vs Ramratan and Others
Rajasthan High Court · (1971) WLN 326
Penal Code, 1860 (IPC) — Section 323, 417
High Courts01 Apr 1971
Leela and Others Vs State
Rajasthan High Court · (1971) WLN 45
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts31 Mar 1971
Ram Chandra Vs The State of Rajasthan and Another
Rajasthan High Court · (1971) 2 LLJ 295 : (1971) 4 WLN 97
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts30 Mar 1971Allowed
B.D. Bhargava Vs University of Rajasthan
Rajasthan High Court · (1972) WLN 236
Rajasthan University (Amending and Validating) Act, 1964 — Section 5
High Courts29 Mar 1971
Karim Khan Vs State of Rajasthan
Rajasthan High Court · (1971) CriLJ 1654 : (1971) RLW 589
Penal Code, 1860 (IPC) — Section 302, 304, 320, 323, 325
High Courts29 Mar 1971
Karim Khan Vs The State of Rajasthan
Rajasthan High Court · (1971) WLN 142
Penal Code, 1860 (IPC) — Section 301, 302, 304, 323, 325
High Courts26 Mar 1971Dismissed
Poonam Chand Vs Shahveer Chand and Others
Rajasthan High Court · (1971) RLW 573 : (1971) WLN 177
Easements Act, 1882 — Section 13
High Courts25 Mar 1971Dismissed
State of Raj. Vs Asharam and Another
Rajasthan High Court · (1971) WLN 343
Essential Commodities Act, 1955 — Section 3, 7
High Courts23 Mar 1971
Commissioner of Income Tax Vs Heeralal Maliram
Rajasthan High Court · (1972) 84 ITR 92
Income Tax Act, 1961 — Section 256(2)
High Courts23 Mar 1971
Narayandas and Others Vs Rajendrasingh and Others
Rajasthan High Court · (1971) WLN 339
Transfer of Property Act, 1882 — Section 109, 130
High Courts23 Mar 1971Allowed
Sitaram Vs Smt. Surajbai and Others
Rajasthan High Court · (1971) RLW 541 : (1971) WLN 131