High Courts19 Dec 2025Disposed Of
Jai Rao Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1716
Constitution of India, 1950- Article 14, 19(1)(a), 141, 145(3), 226Rajasthan University Act, 1946- Section 27, 29, 31, 31(A)
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 1 of 14
High Courts16 Dec 2025Disposed Of
B.K. Engineering Enterprises Vs Union Of India
Rajasthan High Court · (2025) 12 RAJ CK 1715
Arbitration and Conciliation Act, 1996- Section 2(1), 20, 34, 37
High Courts09 Dec 2025Disposed Of
Axis Bank Ltd Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1713
Code of Criminal Procedure, 1973- Section 173(8), 457Indian Penal Code, 1860- Section 120(B), 406, 420Evidence Act, 1872- Section 27
High Courts06 Dec 2025Dismissed
Manoj Kumar Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1711
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 483Central Goods and Services Tax Act, 2017- Section 67(2), 70, 132(1), 132(5)
High Courts05 Dec 2025Disposed Of
Brij Mohan @ Raja Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1717
Scheduled Castes and Scheduled Tribes Act, 1989- Section 3(1)(x)Indian Penal Code, 1860- Section 323
High Courts04 Dec 2025Disposed Of
State of Rajasthan Vs Bhawani Singh Rajawat
Rajasthan High Court · (2025) 12 RAJ CK 1712
Constitution of India, 1950- Article 136Indian Penal Code, 1860- Section 143, 188, 269, 270, 283Rajasthan Epidemic Diseases Act, 2020- Section 5
High Courts04 Dec 2025Disposed Of
Kaptan Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1709
Constitution of India, 1950- Article 14, 21Code of Criminal Procedure, 1973- Section 87, 109, 110, 401, 565Rajasthan Police Rules, 1965- Rule 4.4, 4.8, 4.9, 8.22
High Courts04 Dec 2025Dismissed
Anand Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1707
Constitution of India, 1950- Article 21, 226Hindu Marriage Act, 1955- Section 5Rajasthan Civil Services (Pension) Rules, 1996- Rule 59, 66, 74
High Courts04 Dec 2025Disposed Of
Shankar Ram Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1706
Constitution of India, 1950- Article 14, 226Rajasthan Civil Services (Conduct) Rules, 1971- Rule 16, 32
High Courts03 Dec 2025Disposed Of
Kirti Chowdhary Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1705
Constitution of India, 1950- Article 14, 16, 226
High Courts02 Dec 2025Disposed Of
Sunil Samdaria Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1714
Constitution of India, 1950- Article 14, 32, 226Code of Criminal Procedure, 1973- Section 24
High Courts02 Dec 2025Disposed Of
Krishan Gopal Ajmera Vs State Of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1708
Rajasthan Municipalities Act, 2009- Section 194, 245
High Courts01 Dec 2025Disposed Of
Priya Suman Vs State of Rajasthan
Rajasthan High Court · (2025) 12 RAJ CK 1710
Constitution of India, 1950- Article 21Hindu Marriage Act, 1955- Section 5, 12Rajasthan Police Act, 2007- Section 29
High Courts28 Nov 2025Disposed Of
Cadila Pharmaceuticals Ltd Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1799
Drugs and Cosmetics Act, 1940- Section 16, 18, 27, 34Code of Criminal Procedure, 1973- Section 202
High Courts27 Nov 2025Allowed
Kalu Khan Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1805
Code of Criminal Procedure, 1973- Section 313, 374Indian Penal Code, 1860- Section 34, 323, 447Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(2)
High Courts27 Nov 2025Disposed Of
Dev Narayan Gurjar Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1793
Indian Penal Code, 1860- Section 120(B), 211, 240, 424, 467, 468, 471Code of Criminal Procedure, 1973- Section 195(1)
High Courts27 Nov 2025Disposed Of
Yatendra Kumar Nagori Vs Special Secretary Cum Vice-Chairperson
Rajasthan High Court · (2025) 11 RAJ CK 1792
Education Code of Kendriya Vidhayala, 1960- Article 81(B)
High Courts24 Nov 2025Allowed
Harjeet Singh Vs Oriental Bank Of Commerce
Rajasthan High Court · (2025) 11 RAJ CK 1806
Constitution of India, 1950- Article 14, 16, 226, 300(A)Code of Civil Procedure, 1908- Order 33 Rule 1, Order 33 Rule 10
High Courts24 Nov 2025Disposed Of
Nurul Islam Vs Rajasthan Govt
Rajasthan High Court · (2025) 11 RAJ CK 1794
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120(B), 419, 420, 471Code of Criminal Procedure, 1973- Section 306(4), 307, 439
High Courts21 Nov 2025Dismissed
Pradhuman Singh Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1807
Constitution of India, 1950- Article 226Indian Penal Code, 1860- Section 34, 223