High Courts01 Nov 2025Allowed
State Of Rajasthan And Ors Vs Naresh Chandra Pate
Rajasthan High Court · (2025) 11 RAJ CK 1784
COURT ARCHIVE
Rajasthan High Court judgments, 2025
268 judgments · page 3 of 14
High Courts31 Oct 2025Disposed Of
Jai Singh Vs Rajasthan High Court
Rajasthan High Court · (2025) 10 RAJ CK 1241
Negotiable Instruments Act, 1881- Section 138
High Courts31 Oct 2025Disposed Of
Lalit Kumar Panwar Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1236
Rajasthan Municipalities Act, 2009- Section 73(B)Rajasthan Municipalities Act, 1959- Section 80, 300
High Courts30 Oct 2025Disposed Of
Tata Bricks Company Vs Rajasthan State Pollution Control Board
Rajasthan High Court · (2025) 10 RAJ CK 1237
Constitution of India, 1950- Article 226National Green Tribunal Act, 2010- Section 15, 18, 31Air (Prevention and Control of Pollution) Act, 1981- Section 31(A), 33(A)
High Courts29 Oct 2025Dismissed
Vinay Suren Vs State of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1240
Indian Penal Code, 1860- Section 304(A), 420Code of Criminal Procedure, 1973- Section 173(3), 173(8), 210, 482
High Courts29 Oct 2025Disposed Of
Bhagwan Singh Vs Suptd Engineer Pawa
Rajasthan High Court · (2025) 10 RAJ CK 1235
Constitution of India, 1950- Article 226Rajasthan Compassionate Appointment of Dependents of Deceased Government Servants Rules, 1996- Rule 10(2)
High Courts28 Oct 2025Allowed
Anandraj Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1239
Constitution of India, 1950- Article 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 480(6), 483Official Secrets Act, 1923- Section 3, 5, 9
High Courts28 Oct 2025Dismissed
Hitanshu Sankhla Vs Union of India
Rajasthan High Court · (2025) 10 RAJ CK 1238
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 2, 3, 8, 20, 22
High Courts17 Oct 2025Allowed
Ajeet Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1234
Bhartiya Nyaya Sanhita, 2023 - Section 103, 109, 190, 191
High Courts16 Oct 2025Disposed Of
Sudha Medical College Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1233
High Courts16 Oct 2025Disposed Of
Vinod Kumari Sangwan Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1232
Bhartiya Nyaya Sanhita, 2023 - Section 121, 132, 308, 351Rajasthan Panchayati Raj Rules, 1996 - Rule 22(2), 22
High Courts15 Oct 2025Allowed
Fula Ram Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1231
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 307, 452, 147, 148, 149, 341, 323
High Courts15 Oct 2025Disposed Of
Padmavati Art And Creation Pvt. Ltd Vs Bhagwati Prasad Bang
Rajasthan High Court · (2025) 10 RAJ CK 1230
Code of Civil Procedure, 1908 - Section 115, Order 12 Rule 6, Order 7 Rule 11Negotiable Instruments Act, 1881 - Section 138Evidence Act, 1872 - Section 58
High Courts14 Oct 2025Disposed Of
Global Pharmacy College Vs State Of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1229
Constitution of India, 1950 - Article 14, 19, 26
High Courts09 Oct 2025Allowed
Vachna Vs State of Rajasthan
Rajasthan High Court · (2025) 10 RAJ CK 1227
Code of Criminal Procedure, 1973 - Section 209, 313, 374(ii), 437(A)Indian Penal Code, 1860 - Section 34, 302, 323, 341
High Courts08 Oct 2025Disposed Of
Civil Writ Petition No. 15414 Of 2025
Rajasthan High Court · (2025) 10 RAJ CK 1228
High Courts07 Oct 2025Dismissed
Kailash Chandra Vs Mukesh Kumar
Rajasthan High Court · (2025) 10 RAJ CK 1226
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 - Section 6(2), 6(3)Code of Civil Procedure, 1908 - Section 100
High Courts26 Sept 2025Disposed of
Mahadevi Vs State Of Rajasthan
Rajasthan High Court · (2025) 09 RAJ CK 0686
Constitution Of India, 1950 @mdash; Article 14, 15, 16, 16(1), 16(4), 38, 309Rajasthan Common Eligibility Test Rules, 2022 - Rule 6Rajasthan Subordinate Accounts Service Rules, 1963 - Rule 6, 6(iii), 7
High Courts26 Sept 2025Disposed of
Ramnarayan @ Gangaram Vs State Of Rajasthan
Rajasthan High Court · (2025) 09 RAJ CK 0683
Code of Criminal Procedure, 1973 - Section 154(3), 156(3), 161, 200, 210, 428, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 384, 386, 379, 327, 413, 447, 427, 504, 506, 120(B)Mines and Minerals Act, 1957 - Section 4, 21
High Courts25 Sept 2025Allowed
Nirmala Meena Vs State Of Rajasthan
Rajasthan High Court · (2025) 09 RAJ CK 0680
Code Of Criminal Procedure, 1973 - Section 164, 397, 401Indian Penal code, 1860 - Section 354(D), 354(A), 363Protection of Children from Sexual Offences Act, 2012 - Section 11(iii), 11(iv), 11, 12, 30