CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 1966

65 judgments · page 1 of 4

High Courts20 Dec 1966Allowed

Khazansingh and Others Vs State of Rajasthan

Rajasthan High Court · AIR 1967 Raj 221

Criminal Law (Amendment) Act, 1952 — Section 8Criminal Law Amendment (Amending) Act, 1966 — Section 11, 5(1)Criminal Procedure Code, 1898 (CrPC) — Section 549
Read judgment
High Courts13 Dec 1966Allowed

Mohrilal Vs Shri Ballabh and Another

Rajasthan High Court · AIR 1967 Raj 280 : (1967) RLW 451

Central Excise Rules, 1944 — Rule 178(2), 178(4)Central Excises and Salt Act, 1944 — Section 6, 9Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
Read judgment
High Courts30 Nov 1966Dismissed

Ali Mohammad Vs Ramniwas and Another

Rajasthan High Court · AIR 1967 Raj 258 : (1967) RLW 519

Contract Act, 1872 — Section 11Limitation Act, 1908 — Article 132, 148, 3Limitation Act, 1963 — Article 61, 62
Read judgment
High Courts29 Nov 1966Allowed

Hanuman Vs Fattu

Rajasthan High Court · AIR 1967 Raj 235 : (1967) RLW 466

Stamp Act, 1899 — Article 13, 49, 2(22), 2(5)
Read judgment
High Courts08 Nov 1966Allowed

Badan Bai Vs Bhom Singh and Others

Rajasthan High Court · (1967) ACJ 88 : AIR 1968 Raj 39 : (1967) 15 FLR 13 : (1967) 2 LLJ 340 : (1967) RLW 86

Rajasthan Workmens Compensation Rules, 1960 — Rule 8(2), 8(3)Workmens Compensation Act, 1923 — Section 10(1)
Read judgment
High Courts02 Nov 1966Partly Allowed

State of Rajasthan and Others Vs Raghuraj Singh

Rajasthan High Court · AIR 1968 Raj 14

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 120, 89
Read judgment
High Courts27 Oct 1966Dismissed

Ganesh Mal and Another Vs Meghraj and Another

Rajasthan High Court · AIR 1967 Raj 283 : (1967) RLW 307

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11, 22Limitation Act, 1963 — Article 98, 21
Read judgment
High Courts26 Oct 1966Dismissed

Champa Lal and Others Vs Rameshwar

Rajasthan High Court · AIR 1967 Raj 233 : (1967) RLW 243

Constitution of India, 1950 — Article 372AGovernment Grants Act, 1895 — Section 1(2), 2Transfer of Property Act, 1882 — Section 1
Read judgment
High Courts11 Oct 1966Allowed

Somdatta Vs Abdul Rashid

Rajasthan High Court · AIR 1968 Raj 45 : (1967) RLW 240

Rajasthan Stamp Rules, 2004 — Rule 14, 6Stamp Act, 1899 — Section 11
Read judgment