High Courts22 Apr 1966

Longmal and Others Vs Superintendent of Police and Others

Rajasthan High Court · AIR 1967 Raj 214 : (1969) 2 LLJ 266 : (1967) RLW 344

Constitution of India, 1950 — Article 166(3), 20(2), 309Police Act, 1861 — Section 12, 2, 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 3(1), 34, 35
High Courts09 Apr 1966Dismissed

Keshav Prasad Vs State of Rajasthan

Rajasthan High Court · AIR 1967 Raj 24 : (1966) RLW 550

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 295, 300Interest Act, 1839 — Section 1
High Courts21 Mar 1966Dismissed

State of Rajasthan Vs Gangadhar

Rajasthan High Court · AIR 1967 Raj 199 : (1967) RLW 13

Bikaner State Civil Procedure Code, 1920 — Section 71, 72Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 300
High Courts02 Mar 1966Dismissed

Sittu Vs State

Rajasthan High Court · AIR 1967 Raj 149 : (1967) CriLJ 920 : (1966) RLW 548

Penal Code, 1860 (IPC) — Section 354, 376, 511