High Courts21 Dec 1990Dismissed
Hamja Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 116, 482
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 1 of 19
High Courts21 Dec 1990Dismissed
Nand Kishore Trivedi Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 202
Banking Regulation Act, 1949 — Section 14, 46ACOMPANIES ACT, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Dec 1990Dismissed
Gain Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 381
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 116, 482
High Courts21 Dec 1990Dismissed
Usman Vs Sita Ram
Rajasthan High Court · (1991) 1 RLW 471 : (1990) WLN 314
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts21 Dec 1990Allowed
Joginder Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 375
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 350, 351, 352, 482General Clauses Act, 1897 — Section 26
High Courts21 Dec 1990Dismissed
Shri Alimuddin and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 603 : (1990) WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 167, 289, 309, 344, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 22, 26, 27
High Courts21 Dec 1990Dismissed
Administrator, Municipal Board Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 463, 468, 472Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Dec 1990
Jodhpur University Temporary Teachers, Forum Vs The University of Jodhpur
Rajasthan High Court · (1990) 2 WLN 530
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 226Hindu Succession Act, 1956 — Section 4
High Courts20 Dec 1990Allowed
Rajinder Singh Vs Rajasthan State Electricity Board
Rajasthan High Court · (1990) 12 RAJ CK 0051
Electricity Act, 1910 — Section 26, 26(1), 26(6)
High Courts20 Dec 1990Dismissed
Inder Chand Vs Smt. Lilawati
Rajasthan High Court · AIR 1991 Raj 131 : (1991) 1 RLW 135 : (1990) 2 RLW 291 : (1990) 2 WLN 385 : (1990) WLN 163
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(5), 22
High Courts20 Dec 1990
Mafta and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 157, 302, 304
High Courts19 Dec 1990Dismissed
Devi Chand Jain Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 194 : (1990) WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 379, 406
High Courts19 Dec 1990Allowed
Laxmi Narain Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 200
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 447
High Courts19 Dec 1990Allowed
Bheem Bahadur Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 198
Criminal Procedure Code, 1973 (CrPC) — Section 345, 346Penal Code, 1860 (IPC) — Section 228
High Courts19 Dec 1990
Kunwar Pal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 399
Penal Code, 1860 (IPC) — Section 323, 354, 376, 451, 511
High Courts19 Dec 1990
Vijay Kumar Khemka Vs Rajasthan Financial Corporation and Others
Rajasthan High Court · (1994) 79 CompCas 560
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts19 Dec 1990Dismissed
Bharat Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 167 : (1990) WLN 246
Penal Code, 1860 (IPC) — Section 307, 324, 457, 458
High Courts19 Dec 1990
Salamudeen Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 169 : (1990) 2 WLN 281 : (1990) WLN 170
Constitution of India, 1950 — Article 14, 16
High Courts19 Dec 1990
Bhupendra Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 283
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324