High Courts06 Dec 1990Dismissed
D.C.M. Ltd. and Another Vs Labour Court and Others
Rajasthan High Court · (1991) 63 FLR 315 : (1994) 3 LLJ 340 : (1991) 1 WLC 343
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 3 of 19
High Courts06 Dec 1990Allowed
S.S. Kothiyal Vs Union of India and Others
Rajasthan High Court · (1990) WLN 120
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts05 Dec 1990Allowed
Adu Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 609 : (1990) 2 WLN 383
Constitution of India, 1950 — Article 22
High Courts05 Dec 1990Allowed
Purshottam Das Goyal and Another Vs Sant Lal and Others
Rajasthan High Court · (1991) 1 ACC 518 : (1991) ACJ 1096
Motor Vehicles Act, 1939 — Section 110D
High Courts04 Dec 1990Allowed
Om Prakash Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 311 : (1990) 2 WLN 247
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Dec 1990Dismissed
Dr. (Mrs.) Tara Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 316 : (1990) 2 WLN 258
High Courts03 Dec 1990Dismissed
Ramu and Another Vs Rajasthan State Road Trans. Corpn. and Another
Rajasthan High Court · (1991) ACJ 392
High Courts28 Nov 1990Dismissed
Smt. Patasi Bai and Others Vs Smt. Baburi and Others
Rajasthan High Court · (1990) 2 WLN 407
High Courts27 Nov 1990
Commissioner of Income Tax Vs Mali Ram Pooran Mal
Rajasthan High Court · (1991) 91 CTR 237 : (1991) 190 ITR 322 : (1991) 55 TAXMAN 361
Income Tax Act, 1961 — Section 256, 32A(2), 35B
High Courts27 Nov 1990
Commissioner of Wealth-tax Vs Girdhari Lal Saraf
Rajasthan High Court · (1991) 91 CTR 225 : (1991) 190 ITR 264
Wealth Tax Act, 1957 — Section 27(3)
High Courts26 Nov 1990Allowed
Vsihnu Dutt Sharma Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 607 : (1990) 2 WLN 365
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts24 Nov 1990Dismissed
Bharat Prakash Sharma Vs Rajasthan Public Service Commission
Rajasthan High Court · (1990) 2 WLN 218
Constitution of India, 1950 — Article 226
High Courts22 Nov 1990
The Commissioner of Income Tax Vs Sultan Akhtar
Rajasthan High Court · (1990) 1 RLW 598 : (1990) 2 WLN 394
Income Tax Act, 1961 — Section 143, 256, 260
High Courts22 Nov 1990
Commissioner of Income Tax Vs Sujankhan Laloo Khan
Rajasthan High Court · (1993) 204 ITR 528 : (1990) 2 RLW 331 : (1990) WLN 265
Income Tax Act, 1961 — Section 185
High Courts22 Nov 1990
Commissioner of Income Tax Vs Manjeet Stone Co.
Rajasthan High Court · (1991) 91 CTR 239 : (1991) 190 ITR 183 : (1991) 55 TAXMAN 365 : (1990) WLN 307
Income Tax Act, 1961 — Section 32
High Courts22 Nov 1990Dismissed
Gurdeep Singh Vs Superintending Irrigation Officer and Others
Rajasthan High Court · (1990) 2 RLW 289 : (1990) WLN 273
Rajasthan Irrigation and Drainage Act, 1954 — Section 20Rajasthan Irrigation and Drainage Rules, 1955 — Rule 11(2)
High Courts22 Nov 1990
The Commissioner of Income Tax Vs Ganga Stone Traders
Rajasthan High Court · (1990) 2 WLN 393
Income Tax Act, 1961 — Section 256, 260
High Courts22 Nov 1990
Guman Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 297
Constitution of India, 1950 — Article 309
High Courts22 Nov 1990Allowed
Bijender Singh Vs The State of Rajasthan
Rajasthan High Court · (1990) WLN 242
High Courts21 Nov 1990Allowed
Roop Chand Shah Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) WLN 292