High Courts07 Nov 1990Allowed
Tara Chand Vs Gyanendra Tiwari
Rajasthan High Court · (1990) 2 RLW 107 : (1990) 2 WLN 572
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 109, 120B, 147, 149, 427
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 5 of 19
High Courts07 Nov 1990
Prabhudan Charan Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 63 FLR 255 : (1992) 2 LLJ 830
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts07 Nov 1990Allowed
Commercial Taxes Officer Vs Agrawal Oil Mills
Rajasthan High Court · (1991) 81 STC 429
Rajasthan Sales Tax Act, 1954 — Section 5CC
High Courts07 Nov 1990Dismissed
Sampat Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 279 : (1990) WLN 395
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts06 Nov 1990Allowed
Bheem Raj. Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 105 : (1990) 2 WLN 251
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 71
High Courts06 Nov 1990Dismissed
Prithvi Singh Vs Board of Revenue and Others
Rajasthan High Court · (1990) 2 RLW 274 : (1990) WLN 215
Rajasthan Tenancy Act, 1955 — Section 42
High Courts06 Nov 1990Allowed
Chattra Ram Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 95 : (1990) 2 WLN 591
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 4, 41, 42, 43
High Courts05 Nov 1990Allowed
Gulab Ram and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 WLN 388
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Nov 1990Allowed
The Ganganagar Sugar Mills Ltd. Vs Rameshwar Das Tara Chand and Others
Rajasthan High Court · AIR 1992 Raj 14 : (1991) 2 WLN 337
Essential Commodities Act, 1955 — Section 3(1)Sales of Goods Act, 1930 — Section 20, 55, 56, 64
High Courts01 Nov 1990Dismissed
Bhoop Ram Vs Smt. Ram Murthi and Another
Rajasthan High Court · (1990) WLN 193
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts01 Nov 1990Dismissed
Sood Enterprises Vs Union of India (UOI) and Others
Rajasthan High Court · (1990) 2 WLN 351
Constitution of India, 1950 — Article 14, 141, 19, 269, 286
High Courts29 Oct 1990Allowed
Rajasthan Matsya Vyavasayee Sangh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1991 Raj 72 : (1990) 2 RLW 570 : (1990) 2 WLN 289
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 23, 26, 9
High Courts29 Oct 1990Allowed
Hemraj Udyog Vs Union of India (UOI)
Rajasthan High Court · (1991) 33 ECC 299 : (1992) 61 ELT 238
Central Excise Rules, 1944 — Rule 57K
High Courts27 Oct 1990Dismissed
Central India Machinery Manufacturing Co. Ltd. and Another Vs The Superintendent, Central Excise and Others
Rajasthan High Court · (1990) 2 RLW 556 : (1990) 2 WLN 267
Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226
High Courts27 Oct 1990
Commissioner of Income Tax Vs Multi Metals Ltd.
Rajasthan High Court · (1990) 88 CTR 1 : (1991) 188 ITR 151
Income Tax Act, 1961 — Section 35D(2)
High Courts26 Oct 1990Allowed
Pramod Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 613 : (1990) 2 WLN 392
High Courts26 Oct 1990
Smt. Ratna Prabha Vs Commissioner of Income Tax
Rajasthan High Court · (1990) 2 RLW 92 : (1990) 2 WLN 335
Income Tax Act, 1961 — Section 24, 25, 256
High Courts25 Oct 1990Dismissed
Ramesh Chand Paliwal Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) 2 RLW 461 : (1990) WLN 496
Constitution of India, 1950 — Article 14, 16, 234, 309
High Courts25 Oct 1990Allowed
Ratan Lal Vs Raj. Housing Board
Rajasthan High Court · (1990) WLN 338
Constitution of India, 1950 — Article 14, 16