High Courts21 Nov 1990Allowed
Vishal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 413 : (1990) 2 WLN 368
Rajasthan Panchayat Act, 1953 — Section 18
COURT ARCHIVE
Rajasthan High Court judgments, 1990
366 judgments · page 4 of 19
High Courts20 Nov 1990Dismissed
Shakti Kant Pathak Vs Paschami Rajasthan Dugdh Utpadak Sahkari Sangh Limited Jodhpur and Another
Rajasthan High Court · (1990) WLN 138
Constitution of India, 1950 — Article 14, 16, 311
High Courts20 Nov 1990
Narain Dass Vs Legal Representative of Champa Lal
Rajasthan High Court · (1992) WLN 302
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Nov 1990Dismissed
Shakti Kant Pathak Vs The Paschimi Rajasthan Dugdh Utpadak Sahkari Sangh Limited and Another
Rajasthan High Court · (1990) 2 RLW 391 : (1990) 2 WLN 271
Constitution of India, 1950 — Article 14, 16, 311
High Courts20 Nov 1990
Swadeshi Felt Manufacturers and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1991) 32 ECC 276
Central Excises and Salt Act, 1944 — Section 35, 35A
High Courts20 Nov 1990Allowed
Rajvendra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 398 : (1991) 2 WLC 439 : (1990) 2 WLN 446 : (1990) WLN 404
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 79, 86Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 11, 17
High Courts20 Nov 1990Dismissed
Gokul Narayan Vs Urban Improvement Trust and Another
Rajasthan High Court · (1990) WLN 304
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 60Land Acquisition Act, 1894 — Section 28
High Courts19 Nov 1990Allowed
Sewabhavi Ayurvedic Rasayanshala Trust Vs Shri Shyam Sunder Joshi and Others
Rajasthan High Court · (1990) 2 RLW 385 : (1990) WLN 361
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 38
High Courts15 Nov 1990Dismissed
C.T.O. and Another Vs Kundan Mal Mukund Mal
Rajasthan High Court · (1991) 81 STC 404
High Courts14 Nov 1990
Poora Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 164 : (1990) 2 WLN 348
Opium Act, 1878 — Section 419
High Courts14 Nov 1990
Bhagwan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 162 : (1990) 2 WLN 405
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Nov 1990Dismissed
Smt. Kalawanti Vs Meetha Lal
Rajasthan High Court · (1990) 2 RLW 159 : (1990) 2 WLN 347
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts12 Nov 1990Dismissed
C.T.O. Vs Modern Suitings Ltd.
Rajasthan High Court · (1991) 81 STC 277
Rajasthan Sales Tax Act, 1954 — Section 5CC
High Courts08 Nov 1990
Harnath Singh Vs State of Rajasthan
Rajasthan High Court · (1990) 2 RLW 276 : (1990) WLN 145
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 251, 252
High Courts08 Nov 1990
Sardar Kehar Singh Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1991) 92 CTR 88 : (1992) 195 ITR 769
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts08 Nov 1990Allowed
Pratapvan and Others Vs Chhognath and Others
Rajasthan High Court · (1990) 2 RLW 151 : (1990) 2 WLN 240
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482, 484
High Courts08 Nov 1990Dismissed
Dewa Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 155 : (1990) 2 WLN 254
Constitution of India, 1950 — Article 14, 16, 21, 23Industrial Disputes Act, 1947 — Section 2, 25F, 3, 4
High Courts08 Nov 1990
Kabul alias Khudia Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 1491 : (1990) 2 RLW 139 : (1990) 2 WLN 461
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27
High Courts08 Nov 1990Allowed
Battu Alias Bahadur Jat Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 398
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 397