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Rajasthan High Court judgments, 2018

2,016 judgments · page 1 of 101

High Courts21 Dec 2018Allowed

Union of India And Ors Vs Sish Ram

Rajasthan High Court · (2018) 12 RAJ CK 0358

Employees' State Insurance Act, 1948 — Section 2(8)Entitlement Rules, 1982 — Rule 4, 5Pension Regulations for The Army, 1961 — Regulation 173, 179
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High Courts21 Dec 2018Disposed Off

Sharad Chandra @ Sharat Chandra Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0262

Code Of Criminal Procedure, 1973 — Section 164, 389Indian Penal Code, 1860 — Section 34, 109, 120, 120B, 342, 354A, 370(4), 376, 376(2)(f), 376D, 506, 509Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 23, 26
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High Courts21 Dec 2018Allowed

Tulachha Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0260

Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(j)(ii), 6Indian Penal Code, 1860 — Section 120B, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)
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High Courts21 Dec 2018Allowed

Mange Ram Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0259

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498AEvidence Act, 1872 — Section 106, 113B
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High Courts21 Dec 2018Allowed

Bhagirath Vs State Of Rajasthan

Rajasthan High Court · (2018) 12 RAJ CK 0258

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 341Arms Act, 1959 — Section 3, 25, 27
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High Courts20 Dec 2018Dismissed

Ratan Lal And Ors Vs Gopal Singh And Ors

Rajasthan High Court · (2018) 12 RAJ CK 0350

Rajasthan Tenancy Act, 1955 — Section 53(2)(i)(a), 53(2)(i)(b), 53, 188Rajasthan Tenancy (Board Of Revenue) Rules, 1955 — Rule 19, 20, 20(a), 20(c), 20(e)
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