COURT ARCHIVE

Rajasthan High Court judgments, 1977

266 judgments · page 1 of 14

High Courts23 Dec 1977Dismissed

Narain Prasad Vs The State of Rajasthan and Another

Rajasthan High Court · AIR 1978 Raj 162 : (1978) CriLJ 1445 : (1978) RLW 173 : (1977) WLN 540

Criminal Procedure Code, 1973 (CrPC) — Section 401, 57Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 11

High Courts21 Dec 1977Allowed

Kum Dheeprada Vs Union of India (UOI) and Others

Rajasthan High Court · (1977) WLN 515

States Reorganisation Act, 1956 — Section 115

High Courts20 Dec 1977

Income Tax Officer Vs Official Liquidator of Golcha Properties P. Ltd. (In Liquidation)

Rajasthan High Court · (1979) 49 CompCas 251 : (1979) 117 ITR 377 : (1978) RLW 20 : (1977) WLN 701

Companies Act, 1956 — Section 446(1), 476, 520Income Tax Act, 1961 — Section 178, 210

High Courts20 Dec 1977Dismissed

Khubi Lal Vs Smt. Champa Bai

Rajasthan High Court · (1977) WLN 504

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63

High Courts19 Dec 1977Dismissed

Devi Lal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1978) RLW 23 : (1977) WLN 697

Constitution of India, 1950 — Article 14, 19, 226, 31, 31C

High Courts19 Dec 1977Dismissed

Kana Ram Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 499

High Courts16 Dec 1977Dismissed

Shiv Prakash Vs State of Rajasthan and Others

Rajasthan High Court · (1978) WLN 139

Constitution of India, 1950 — Article 16

High Courts15 Dec 1977Dismissed

Shanti Devi and Others Vs Indra Devi

Rajasthan High Court · (1977) WLN 547

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts15 Dec 1977Dismissed

Narain Vs Shanti Devi and Others

Rajasthan High Court · AIR 1978 Raj 57 : (1978) RLW 190

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)

High Courts15 Dec 1977

Harji and Others Vs The State of Rajasthan

Rajasthan High Court · (1978) RLW 1 : (1977) WLN 655

Arms Act, 1959 — Section 21, 25, 27, 3Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 107, 109, 120B, 307, 326

High Courts15 Dec 1977Allowed

Narendra Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 502

High Courts12 Dec 1977Allowed

Mohan Das and Others Vs Kamla Devi

Rajasthan High Court · AIR 1978 Raj 127 : (1978) RLW 163 : (1977) WLN 684

Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47Rajasthan High Court Ordinance, 1949 — Section 18

High Courts09 Dec 1977

Jeth Mal Vs Union of India (UOI)

Rajasthan High Court · (1977) WLN 664

Railways Board Establishment Manual — Paragraph 217

High Courts08 Dec 1977Dismissed

Lajpat Rai Sharma Vs The State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 672

Rajasthan Educational Subordinate Service Rules, 1971 — Rule 25, 6(3)

High Courts06 Dec 1977

Mani Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1977) WLN 674

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 392, 394, 397

High Courts06 Dec 1977

Surya Narain and Others Vs Nandlal

Rajasthan High Court · (1977) WLN 450

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)

High Courts05 Dec 1977Allowed

Radha Mohan Vs State of Rajasthan and Others

Rajasthan High Court · (1978) RLW 335 : (1978) 11 WLN 189

High Courts01 Dec 1977Dismissed

Abhey Kumar Jain Vs The State Transport Appellate Tribunal

Rajasthan High Court · (1977) WLN 452

Constitution of India, 1950 — Article 226

High Courts30 Nov 1977Dismissed

Guman Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1977) WLN 510

High Courts28 Nov 1977Dismissed

Abdul Gani Vs Saduram and Others

Rajasthan High Court · (1978) RLW 13 : (1977) WLN 641

Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 11