High Courts19 Dec 1986
Prahlad Rai Saraf Vs State of Rajasthan
Rajasthan High Court · (1989) 179 ITR 67 : (1987) RLW 252 : (1987) 2 WLN 336
Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 276C, 276CC
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 1 of 36
High Courts19 Dec 1986Dismissed
Sohan Lal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) WLN 741
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14, 33
High Courts18 Dec 1986Allowed
Commercial Taxes Officer Vs Mahaveer Financiers
Rajasthan High Court · (1987) 67 STC 395
Rajasthan Sales Tax Act, 1954 — Section 16
High Courts18 Dec 1986Allowed
Commercial Taxes Officer Vs Poddar Spinning Mills
Rajasthan High Court · (1987) 67 STC 359
Rajasthan Sales Tax Act, 1954 — Section 16
High Courts17 Dec 1986Allowed
Yadu Raj Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 304
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10A, 17Road Transport Corporations Act, 1950 — Section 3
High Courts17 Dec 1986Allowed
Mool Chand Vs Poonam Chand
Rajasthan High Court · (1987) WLN 675
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(3), 13(4)
High Courts16 Dec 1986Allowed
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 208
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Dec 1986Dismissed
Fazlur Rehman by Lrs. Rehmat Bai Vs Mst. Safia and Another
Rajasthan High Court · (1987) 1 WLN 577
High Courts16 Dec 1986Dismissed
Municipal Board Vs Controlling Authority under Payment of Gratuity Act
Rajasthan High Court · (1987) RLW 154 : (1987) WLN 723
Payment of Gratuity Act, 1972 — Section 1, 10, 13, 14, 2Payment of Wages Act, 1936 — Section 2
High Courts15 Dec 1986Dismissed
Hari Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1987) WLN 78
Rajasthan Panchayat Act, 1953 — Section 27(A)Rajasthan Panchayat and Nyaya Panchayat Rules, 1961 — Rule 266
High Courts12 Dec 1986Dismissed
Hindustan Zinc Ltd. Vs Joint Secretary, I.T.I. Trade Employees Association
Rajasthan High Court · (1987) WLN 39
Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF, 33A
High Courts12 Dec 1986
Kanaram and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 428Evidence Act, 1872 — Section 105, 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts11 Dec 1986
Chander Vs Bhawani Singh
Rajasthan High Court · (1988) 2 ACC 292
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1986Dismissed
Mangalam Cement Ltd. and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1987 Raj 186 : (1987) 2 WLN 643
Constitution of India, 1950 — Article 14, 300ARajasthan Land Tax Act, 1985 — Section 2, 3, 4(1), 5
High Courts11 Dec 1986
Chhagna Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 66
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 16, 2
High Courts10 Dec 1986
Darshan Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 744 : (1987) 1 WLN 526
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 392, 397, 452
High Courts10 Dec 1986
Artee Minerals and Others Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 1086 : (1986) RLW 733 : (1987) 1 WLN 94
Insecticides Act, 1968 — Section 33
High Courts10 Dec 1986Allowed
Dal Singh Vs Surjeet Singh and Another
Rajasthan High Court · (1987) WLN 704
Criminal Procedure Code, 1973 (CrPC) — Section 202, 302, 482Penal Code, 1860 (IPC) — Section 114, 302, 307, 34
High Courts09 Dec 1986Allowed
Bhola alias Ram Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 170 : (1987) WLN 122
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304