High Courts10 Feb 1986Allowed
Raj Kumar Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 250
Motor Vehicles Act, 1988 — Section 123, 42
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 32 of 36
High Courts07 Feb 1986Dismissed
Sultan and Others Vs Ganesh and Others
Rajasthan High Court · (1986) 2 WLN 729
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 151
High Courts07 Feb 1986Dismissed
Kanhaiyalal Vs Indian Oil Corporation Ltd. Salaya Mathura Pipe Line and Another
Rajasthan High Court · (1986) WLN 52
Penal Code, 1860 (IPC) — Section 186
High Courts07 Feb 1986
Banwari Lal Vs Om Prakash and Others
Rajasthan High Court · (1987) 1 WLN 119
Arbitration Act, 1940 — Section 29, 34, 39
High Courts05 Feb 1986Allowed
Idol of Shri Narsingji Maharaj and Others Vs Prabhati Vaish
Rajasthan High Court · (1986) RLW 704 : (1986) 2 WLN 240
Transfer of Property Act, 1882 — Section 5
High Courts05 Feb 1986Dismissed
Seva Ram and Others Vs Smt. Saudine Jawahar and Another
Rajasthan High Court · (1986) 2 WLN 436
Civil Procedure Code, 1908 (CPC) — Section 20Succession Act, 1925 — Section 371
High Courts05 Feb 1986Allowed
Bansal Place Vs Municipal Board
Rajasthan High Court · (1986) RLW 475 : (1986) 2 WLN 525
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Feb 1986
Sugan Chand Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 640
Penal Code, 1860 (IPC) — Section 302, 323, 325, 342Probation of Offenders Act, 1958 — Section 4
High Courts05 Feb 1986
Commissioner of Income Tax Vs Manaklal Porwal
Rajasthan High Court · (1986) 160 ITR 243 : (1986) 1 WLN 439
Income Tax Act, 1922 — Section 66(2)
High Courts04 Feb 1986Dismissed
Dr. Manju Saxena Vs University of Jodhpur and Another
Rajasthan High Court · (1986) WLN 74
Rajasthan Universities Teachers and Officers (Conditions for Appointment) Act, 1974 — Section 5(2)
High Courts04 Feb 1986Dismissed
Rawla Kraya Vikraya Sahkari Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 273
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Feb 1986Allowed
C. Jacob Korah Vs State of Rajasthan and Another
Rajasthan High Court · (1986) 2 WLN 419
Constitution of India, 1950 — Article 14, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 387, 424, 482Penal Code, 1860 (IPC) — Section 161, 420
High Courts03 Feb 1986
COMMISSIONER OF INCOME TAX Vs ADARSH GRAM TRUST.
Rajasthan High Court · (1987) 63 CTR 69
Income Tax Act, 1961 — Section 11, 260
High Courts03 Feb 1986Allowed
Suleman Khan Vs Sub-Registrar and Others
Rajasthan High Court · (1986) WLN 558
Registration Act, 1908 — Section 58
High Courts30 Jan 1986
Jethmal Kothari Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 764 : (1986) RLW 278 : (1986) RLW 278 : (1988) 1 RLW 96 : (1986) 1 WLN 650
Foreigners Act, 1946 — Section 13, 14, 3Penal Code, 1860 (IPC) — Section 165, 165A
High Courts30 Jan 1986
Rameshwar Lal Yadav Vs The Rajashan State Agriculture Marketing Board and Others
Rajasthan High Court · (1987) 1 LLJ 59
Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
High Courts30 Jan 1986
Inder Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 358
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts29 Jan 1986Dismissed
Santosh Kumari Vs Virendra Kumar
Rajasthan High Court · AIR 1986 Raj 128 : (1986) RLW 207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
High Courts29 Jan 1986
Addl. Commissioner of Income Tax Vs Kejriwal Iron Stores
Rajasthan High Court · (1987) 168 ITR 715
Income Tax Act, 1961 — Section 271(1), 40A(3)
High Courts29 Jan 1986
Kejriwal Iron Stores Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 62 CTR 227 : (1988) 169 ITR 12
Income Tax Act, 1961 — Section 256, 40A(3)