High Courts22 Jan 1986Dismissed
R.B. Harlalka Vs Union of India (UOI)
Rajasthan High Court · (1986) RLW 359 : (1986) 2 WLN 528
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 34 of 36
High Courts21 Jan 1986
O.P. Goyal Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 660
Penal Code, 1860 (IPC) — Section 420
High Courts21 Jan 1986Dismissed
State of Rajasthan Vs Shri Laxmi Narain Mishra
Rajasthan High Court · (1986) WLN 9
High Courts20 Jan 1986Dismissed
Ram Gopal Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 10
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 174, 313Evidence Act, 1872 — Section 145, 157, 21, 24, 25
High Courts20 Jan 1986Dismissed
State of Rajasthan Vs Sugra alias Sugar Singh
Rajasthan High Court · (1986) WLN 621
Penal Code, 1860 (IPC) — Section 307
High Courts18 Jan 1986
Kashiram Radhakishan Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 01 RAJ CK 0080
Companies Act, 1956 — Section 2(25), 348, 352, 360Income Tax Act, 1922 — Section 10(2)(xv), 12, 12(2)Income Tax Act, 1961 — Section 10(1), 10(2)(xv), 15(4), 256(1), 260(1)
High Courts18 Jan 1986Allowed
Nihal Chand Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 508
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts18 Jan 1986
Bharosi Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 548
Criminal Procedure Code, 1973 (CrPC) — Section 235, 360Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts17 Jan 1986Allowed
Vijay Singh Vs Ladu Singh and Others
Rajasthan High Court · (1986) WLN 131
Criminal Procedure Code, 1973 (CrPC) — Section 202, 256Penal Code, 1860 (IPC) — Section 200, 256, 323, 341, 448
High Courts16 Jan 1986
Shivraj Chhangani Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 3
High Courts16 Jan 1986Allowed
Smt. Jimani and Others Vs Mohan Lal
Rajasthan High Court · (1986) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Jan 1986Allowed
Mani Ram Banwarilal and Others Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1987 Raj 73 : (1986) RLW 135 : (1986) 1 WLN 16
Motor Vehicles Act, 1939 — Section 49, 50, 64A
High Courts16 Jan 1986Allowed
Gafoor Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 78 : (1987) 2 WLN 668
Penal Code, 1860 (IPC) — Section 308
High Courts15 Jan 1986
Siv Narain and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 536
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts15 Jan 1986Dismissed
Ram Narain Vs Dhan Raj
Rajasthan High Court · (1986) WLN 5
Penal Code, 1860 (IPC) — Section 323, 325, 332, 395
High Courts14 Jan 1986
Hardev Singh Sandhu Vs State of Rajasthan and Others
Rajasthan High Court · (1986) CriLJ 1515 : (1986) RLW 96 : (1986) 1 WLN 9
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 200, 202, 482Penal Code, 1860 (IPC) — Section 284, 307, 326, 328, 34
High Courts14 Jan 1986Allowed
Ram Narain Vs Loku Ram and Others
Rajasthan High Court · (1986) RLW 143 : (1986) 1 WLN 6
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 300Penal Code, 1860 (IPC) — Section 109, 494
High Courts14 Jan 1986Allowed
Onkar Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 145
Arms Act, 1959 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 452, 454Penal Code, 1860 (IPC) — Section 302, 307, 332
High Courts14 Jan 1986
Bhanu and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 563
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Jan 1986Dismissed
Sukhi Vs Chandra Sen and Another
Rajasthan High Court · (1986) WLN 580
Transfer of Property Act, 1882 — Section 3