High Courts10 Dec 1979Allowed

Ganga Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 425

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 24, 302, 304
High Courts23 Nov 1979Allowed

Sattar Vs State of Rajasthan

Rajasthan High Court · (1980) RLW 2 : (1979) WLN 685

Criminal Procedure Code, 1973 (CrPC) — Section 229Penal Code, 1860 (IPC) — Section 302