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COURT ARCHIVE

Rajasthan High Court judgments, 1979

276 judgments · page 12 of 14

High Courts17 Feb 1979Dismissed

Prakash Chander Vs Smt. Sunder Bai and Another

Rajasthan High Court · AIR 1979 Raj 108 : (1979) WLN 61

Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 5 Rule 19A(2), Order 9 Rule 6, 115(1)
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High Courts16 Feb 1979

Loombaram Vs Ramnarain

Rajasthan High Court · (1979) WLN 317

Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 110, 112, 116, 117
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High Courts15 Feb 1979Dismissed

Satya Narain Agrawal Vs Radha Mohan

Rajasthan High Court · AIR 1979 Raj 126 : (1979) RLW 182 : (1979) WLN 624

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
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High Courts13 Feb 1979Dismissed

Mohan Lal Jain Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1979 Raj 203 : (1979) RLW 441

Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 38Rajasthan Municipalities Act, 1959 — Section 297, 297(2), 304, 304(3), 88
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High Courts09 Feb 1979Dismissed

Lad Kanwar Vs Jagdish

Rajasthan High Court · AIR 1979 Raj 197 : (1979) RLW 172

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Marriage Act, 1955 — Section 10, 13, 13(1A), 9
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High Courts09 Feb 1979Allowed

Pyare Mohan Vs Rameshwar and Others

Rajasthan High Court · AIR 1980 Raj 116 : (1979) RLW 176

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, 100Evidence Act, 1872 — Section 101, 102, 103, 104
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High Courts07 Feb 1979

Randhir Singh Vs Gurbux Singh

Rajasthan High Court · (1979) WLN 170

Civil Procedure Code, 1908 (CPC) — Section 151, 47Contract Act, 1872 — Section 55, 59, 73, 74Motor Vehicles Act, 1988 — Section 31
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