High Courts10 Jan 1979Allowed
Smt. Geeta Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 19
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Rajasthan High Court judgments, 1979
276 judgments · page 14 of 14
High Courts10 Jan 1979Allowed
Gurubachan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 126
Criminal Procedure Code, 1973 (CrPC) — Section 156, 342Penal Code, 1860 (IPC) — Section 120B, 409, 420, 466, 467
High Courts09 Jan 1979
Sanwarmal Vs Murarilal
Rajasthan High Court · AIR 1979 Raj 68 : (1979) RLW 185
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(A), 14(A)
High Courts09 Jan 1979Dismissed
Manzoor Ahmed Vs Regional Transport Authority, Kota and Others
Rajasthan High Court · AIR 1979 Raj 98 : (1979) WLN 311
Constitution of India, 1950 — Article 226(1)
High Courts05 Jan 1979Dismissed
State of Rajasthan Vs Ganesh Mal and Another
Rajasthan High Court · (1979) WLN 10
Rajasthan Public Demands Recovery Act, 1952 — Section 2(5), 20, 26
High Courts05 Jan 1979Dismissed
Smt. Kishan Pyari Vs Smt. Shanti Devi
Rajasthan High Court · AIR 1979 Raj 170 : (1979) RLW 226 : (1979) WLN 76
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2)
High Courts05 Jan 1979Allowed
Ashraf and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 342, 410Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts04 Jan 1979Allowed
Doongarsingh Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) WLN 17
Constitution of India, 1950 — Article 226
High Courts03 Jan 1979Dismissed
Shanker Lal Vs The State of Raj. and Others
Rajasthan High Court · (1979) WLN 8
Constitution of India, 1950 — Article 226
High Courts03 Jan 1979Dismissed
Deva Ram Vs State and Others
Rajasthan High Court · (1979) WLN 10
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Jan 1979Dismissed
Bhopal Singh and Others Vs Bhagwat Singh
Rajasthan High Court · AIR 1979 Raj 173 : (1979) RLW 220 : (1979) WLN 24
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Jan 1979Dismissed
Ram Charanlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1980 Raj 96 : (1979) RLW 439
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1)
High Courts03 Jan 1979Allowed
Mohammed Ishaq Vs Smt. Lachhi
Rajasthan High Court · (1979) WLN 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jan 1979Dismissed
State of Rajasthan Vs Smt. Kailashwati and Others
Rajasthan High Court · AIR 1979 Raj 221 : (1979) RLW 366
Evidence Act, 1872 — Section 123, 124
High Courts01 Jan 1979
Badrilal and Another Vs Moda and Others
Rajasthan High Court · AIR 1979 Raj 142 : (1979) WLN 570
Rajasthan Tenancy Act, 1955 — Section 242, 251, 5(24)
High Courts01 Jan 1979Dismissed
Raju Alias Rajendra Singh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 144
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 170, 173, 189Penal Code, 1860 (IPC) — Section 304A