High Courts31 Jan 1979

Raju Vs State of Rajasthan

Rajasthan High Court · (1980) CriLJ 896 : (1979) RLW 67

Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 170, 173, 190Penal Code, 1860 (IPC) — Section 304A
High Courts30 Jan 1979Dismissed

Smt. Dhapoobai and Others Vs Narainlal

Rajasthan High Court · (1979) WLN 137

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 5, 6, 9
High Courts29 Jan 1979Allowed

State of Rajasthan Vs Tejmal

Rajasthan High Court · (1979) RLW 142 : (1979) WLN 113

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts12 Jan 1979

Chatar Lal Vs Ramdas

Rajasthan High Court · AIR 1979 Raj 87 : (1979) RLW 116 : (1979) WLN 37

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26, Order 42 Rule 1, 100, 101Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)