Constitution of India, 1950 — Article 226(3)Mineral Concession Rules, 1960 — Rule 22, 54, 55Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(1)

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High Courts16 Mar 1979Dismissed

Kishansingh Vs City Corporation (Now Municipal Council)

Rajasthan High Court · (1979) WLN 130

Udaipur City Municipal Act, 1954 — Section 339(a)

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High Courts09 Mar 1979Dismissed

Bhera Ram and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1979) WLN 224

Constitution of India, 1950 — Article 21, 226

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High Courts06 Mar 1979Dismissed

Abdul Rehman Vs Dhere Bai and Another

Rajasthan High Court · (1979) RLW 379 : (1979) WLN 162

Civil Procedure Code, 1908 (CPC) — Section 105, 115, 34

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High Courts06 Mar 1979

State of Rajastan Vs Kachab

Rajasthan High Court · (1980) CriLJ 894

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts06 Mar 1979Dismissed

State of Rajasthan Vs Kachab

Rajasthan High Court · (1979) WLN 138

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts03 Mar 1979Dismissed

Atmaram Vs Smt. Narbada Devi

Rajasthan High Court · AIR 1980 Raj 35 : (1979) WLN 184

Hindu Marriage Act, 1955 — Section 23(1), 9

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High Courts02 Mar 1979

Jailal and Another Vs State of Rajasthan

Rajasthan High Court · (1980) CriLJ 523 : (1979) RLW 205 : (1979) WLN 478

Criminal Procedure Code, 1973 (CrPC) — Section 12, 14, 167, 170, 173Penal Code, 1860 (IPC) — Section 302

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High Courts01 Mar 1979Partly Allowed

Mangilal Vs Gheesukhan and Others

Rajasthan High Court · AIR 1980 Raj 14 : (1979) RLW 331 : (1979) WLN 194

Contract Act, 1872 — Section 23Motor Vehicles Act, 1939 — Section 31, 42, 59, 59(1)

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High Courts01 Mar 1979Dismissed

Hajari Ram Vs The Mantri, Khadi Mandir, Bikaner

Rajasthan High Court · AIR 1979 Raj 76 : (1979) RLW 76 : (1979) WLN 282

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 15(2), 15(3), 17, 17(1A)

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High Courts01 Mar 1979Allowed

Kajodmal Vs The State of Rajasthan

Rajasthan High Court · (1979) RLW 393 : (1979) WLN 803

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 2

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High Courts28 Feb 1979Dismissed

Radhey Shyam Vs Nathuram

Rajasthan High Court · AIR 1980 Raj 111

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 115

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High Courts27 Feb 1979Dismissed

Rajkumar Kulshrestha Vs The Secretary, Rajasthan State Electricity Board and Others

Rajasthan High Court · (1979) WLN 645

Constitution of India, 1950 — Article 16, 226, 311Electricity (Supply) Act, 1948 — Section 10, 12, 5, 78, 79

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High Courts26 Feb 1979Dismissed

Jamna Lal Vs Legal Representatives of Khemraj Nathulal and Others

Rajasthan High Court · AIR 1979 Raj 179 : (1979) RLW 293 : (1979) WLN 545

Civil Procedure Code, 1908 (CPC) — Section 115, 151

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