High Courts13 Apr 1979Dismissed

Hans Raj etc. Vs Board of Revenue

Rajasthan High Court · AIR 1979 Raj 218 : (1979) RLW 276 : (1979) WLN 261

Constitution of India, 1950 — Article 226Rajasthan Colonisation Act, 1954 — Section 11, 14Rajasthan Colonisation Allotment (Sale of Government Land in the Rajasthan Canal Project Area) Rules, 1975 — Rule 21, 3(2), 4(3)
High Courts28 Mar 1979Dismissed

Devi Singh Vs Smt. Sushila Devi

Rajasthan High Court · AIR 1980 Raj 48 : (1979) RLW 339 : (1979) WLN 331

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103, 104Hindu Marriage Act, 1955 — Section 13, 13, 13(1)