High Courts20 Dec 1996Dismissed
Satya Narain Garg Vs The Board of Secondary Education
Rajasthan High Court · (1997) 2 RLW 983 : (1996) 2 WLN 581
Employees Service Regulations, 1972 — Regulation 19(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 1 of 25
High Courts20 Dec 1996Dismissed
Gulam Farid and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) CriLJ 2226 : (1997) 1 RLW 269 : (1997) 1 WLC 583 : (1996) 2 WLN 571
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 482
High Courts20 Dec 1996Allowed
Ashwani Kumar Bhardwaj Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1365
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 3, 37, 8National Security Act, 1980 — Section 3
High Courts20 Dec 1996Allowed
Mahendra Kumar Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 243 : (1997) 1 WLC 702 : (1996) 2 WLN 570
High Courts20 Dec 1996
Munshi Ram and Others Vs Prakash Chand and Another
Rajasthan High Court · (1997) 2 WLC 166 : (1996) 2 WLN 577
Constitution of India, 1950 — Article 300A
High Courts19 Dec 1996
Sharad Dhakar Vs State
Rajasthan High Court · (1998) 2 RCR(Criminal) 91 : (1998) 1 RLW 195 : (1996) 2 WLN 563
Arms Act, 1959 — Section 27, 7Criminal Procedure Code, 1973 (CrPC) — Section 294, 391Foreigners Act, 1946 — Section 14, 3, 9
High Courts19 Dec 1996
Jay Prakash and Others Vs RPSC and Another
Rajasthan High Court · (1997) 1 RLW 417 : (1997) WLC 71 : (1996) 2 WLN 692
High Courts18 Dec 1996Dismissed
Ram Narayan Vs Smt. Santosh Kumari and Others
Rajasthan High Court · (1997) 3 CivCC 557 : (1997) 1 RLW 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts18 Dec 1996Dismissed
Chuna Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2727
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 167(2), 173, 173(5)Penal Code, 1860 (IPC) — Section 120
High Courts18 Dec 1996Dismissed
Gopal Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2162 : (1997) 1 RLW 251 : (1997) 2 WLC 601
Constitution of India, 1950 — Article 13, 136, 14, 141, 19(1)Copyright Act, 1957 — Section 52A, 68ACriminal Procedure Code, 1973 (CrPC) — Section 173, 344(1A), 482
High Courts17 Dec 1996Dismissed
Charan Singh Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1390 : (1997) 1 RLW 514 : (1997) 1 WLC 370 : (1996) 2 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 397Evidence Act, 1872 — Section 134Rajasthan Excise Act, 1950 — Section 16, 16(1), 54, 7
High Courts17 Dec 1996Allowed
Vinay Kumar Vs University of Raj. and Others
Rajasthan High Court · (1997) 2 RLW 965 : (1997) 2 WLC 251 : (1996) 2 WLN 490
Constitution of India, 1950 — Article 12, 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 2
High Courts17 Dec 1996
Kota Steel Rerolling Mills Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 WLN 493
High Courts17 Dec 1996Allowed
Kuldeep Dhankar Vs Union of India (UOI)
Rajasthan High Court · (1997) 1 WLC 589 : (1996) 2 WLN 503
Arbitration Act, 1940 — Section 20, 8
High Courts16 Dec 1996Dismissed
Rameshwar Lal and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1997 Raj 213 : (1997) 1 RLW 222 : (1996) 2 WLN 485
Constitution of India, 1950 — Article 14, 226
High Courts16 Dec 1996Allowed
Kanahiya Lal Saini Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 DMC 98 : (1997) 2 RLW 1002 : (1996) 2 WLN 487
High Courts16 Dec 1996
Patram Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 529 : (1997) 2 WLC 590 : (1996) 2 WLN 489
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 323
High Courts12 Dec 1996Dismissed
Pratap Lal Vs Smt. Kundana
Rajasthan High Court · AIR 1997 Raj 158 : (1997) 2 CivCC 410 : (1998) 1 RLW 236
Hindu Marriage Act, 1955 — Section 13
High Courts12 Dec 1996Dismissed
Om Prakash Vs Smt. Madhu alias Laxmi
Rajasthan High Court · AIR 1997 Raj 214 : (1997) 2 CivCC 484
Hindu Marriage Act, 1955 — Section 13
High Courts12 Dec 1996Dismissed
Satya Narain Vs Smt. Mamta and Another
Rajasthan High Court · AIR 1997 Raj 118 : (1998) 1 DMC 23 : (1997) 3 RCR(Civil) 94 : (1997) 1 RLW 647 : (1997) 2 RLW 1187 : (1997) WLC 50
Hindu Marriage Act, 1955 — Section 13