High Courts31 Dec 2010Dismissed
Khannan Polymers Vs Bairathi Shoes Company Private Limited
Rajasthan High Court · (2010) 45 PTC 572
Trade Marks Act, 1999 — Section 134
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 1 of 68
High Courts24 Dec 2010Dismissed
IDBI Bank Ltd. Vs Blooming Engineers Private Ltd. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0034
Limitation Act, 1963 — Section 5
High Courts23 Dec 2010
Datta Ram Ramesh Kumar Vs D.I.G., B.S.F.
Rajasthan High Court · AIR 2011 Raj 76 : (2011) 1 RLW 800
Civil Procedure Code Amendment Act, 2002 — Section 100, 100A, 102, 16(2), 96Rajasthan High Court Ordinance, 1949 — Section 18
High Courts23 Dec 2010Dismissed
Raghunath Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 12 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 394
High Courts23 Dec 2010Allowed
Kishori (Shri) Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 189
Rajasthan Tenancy Act, 1955 — Section 15, 16, 180, 188, 88
High Courts23 Dec 2010
Kanwara Vs State of Rajasthan
Rajasthan High Court · (2010) 12 RAJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 304
High Courts23 Dec 2010
Amalgamation Polycon International Ltd. Vs Vinayak Polycon Internal Ltd.
Rajasthan High Court · (2010) 12 RAJ CK 0041
Companies Act, 1956 — Section 391, 394
High Courts23 Dec 2010
Dau Baba IT College Vs The State of Rajasthan and Others Vinayak College of Education Vs Regional Director, NRC, NCTE and Others S.D College of Education Vs NCTE and Others Managing Society of Proposed Tessitory Research Institute for Science Education and Technology Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 12 RAJ CK 0033
National Council for Teachers Education Regulations — Regulation 7(11), 7(9)
High Courts23 Dec 2010Dismissed
Shankar Agrawal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 7 RCR(Criminal) 683 : (2011) 2 RLW 1104
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 227, 228Penal Code, 1860 (IPC) — Section 141, 142, 143, 148, 149
High Courts22 Dec 2010Dismissed
Smt. Shakuntala Devi and Another Vs The Rent Tribunal (Newly Constituted) and Additional Civil Judge (Sr. Div.) and Others
Rajasthan High Court · (2010) 12 RAJ CK 0076
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Dec 2010
Bhikam Singh and Others Vs Commissioner and Others
Rajasthan High Court · (2010) 12 RAJ CK 0075
Limitation Act, 1963 — Section 5Rajasthan Public Trusts Act, 1959 — Section 22
High Courts22 Dec 2010
Captin Gurvinder Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 1 RLW 697
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(1)Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes & Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008 — Section 2, 3, 4Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Seats in Educational Institutions and of Appointments) or Posts in the (Services under the State) Act, 1994 — Section 4, 5, 7
High Courts22 Dec 2010Dismissed
Gautam Lal Vs LRs. of Sukhlal
Rajasthan High Court · (2011) 1 RLW 387
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts22 Dec 2010Dismissed
Sulochana Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 121 : (2011) 2 RLW 1291
High Courts21 Dec 2010Dismissed
N.S. Publicity Authority (M/s.) Vs Jaipur Development Authority and Another
Rajasthan High Court · (2012) 1 RLW 704
High Courts21 Dec 2010Dismissed
Chief Manager, Rajasthan State Road Transport Corporation Vs Sukhveer Singh (since deceased) through his Legal Heirs and Another
Rajasthan High Court · (2011) 130 FLR 311 : (2012) 1 LLJ 165 : (2011) LLR 680 : (2011) 2 RLW 1152
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts21 Dec 2010Dismissed
Jai Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 1 RLW 728
Rajasthan Administrative Service Rules, 1954 — Rule 17, 18Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 — Rule 15
High Courts18 Dec 2010Dismissed
C.T.O. Vs Grace Marble and Granite (P) Ltd.
Rajasthan High Court · (2011) 2 RLW 1125
Central Sales Tax Act, 1956 — Section 10(1), 10A, 8(1), 8(2), 8(3)Central Sales Tax Rules, 1957 — Rule 13Rajasthan Sales Tax Act, 1994 — Section 86
High Courts18 Dec 2010Dismissed
Kalyan Dev Sharma Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2011) 4 RLW 3106
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 302, 307Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts18 Dec 2010Dismissed
Union of India Vs Stainless India Ltd.
Rajasthan High Court · (2011) 273 ELT 46
Central Excises and Salt Act, 1944 — Section 35G