High Courts10 Dec 2010
Smt. Neelam Gupta Vs District Education Officer, Elementary Education and Others
Rajasthan High Court · (2010) 12 RAJ CK 0014
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 3 of 68
High Courts10 Dec 2010
Abdul Kalam Musalman and Others Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2507 : (2011) 7 RCR(Criminal) 924 : (2011) 4 RLW 3065
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4Penal Code, 1860 (IPC) — Section 120, 120, 120(B), 300, 302
High Courts10 Dec 2010Allowed
Indian Oil Corporation Ltd. Vs Shri Mahendra Gaur and Another
Rajasthan High Court · (2011) 2 RLW 1205
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 4
High Courts10 Dec 2010
Nand Kishore Mehar and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0002
High Courts09 Dec 2010
The Assistant Engineer Vs Shri Ram Niwas
Rajasthan High Court · (2011) 1 RLW 692 : (2011) 2 TAC 868
Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts09 Dec 2010Allowed
Jai Narayan Vyas University Vs Shashi Kala Parihar
Rajasthan High Court · (2011) 2 RLW 1262
High Courts09 Dec 2010
OL of Rathi Alloys and Steel Ltd. (In Liqu.) Vs IFCI Ltd.
Rajasthan High Court · (2010) 12 RAJ CK 0049
Companies (Court) Rules, 1959 — Rule 275
High Courts09 Dec 2010Dismissed
Arti Khandelwal and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0046
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts09 Dec 2010Dismissed
Jaipur Stock Exchange Ltd. Vs Rani Sagar Cement Co. Ltd. and Another
Rajasthan High Court · (2010) 12 RAJ CK 0044
Companies Act, 1956 — Section 433, 434
High Courts09 Dec 2010Dismissed
Shyam Kumar Alwani Vs Smt. Dimpal Alwani and Another
Rajasthan High Court · (2010) 12 RAJ CK 0031
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts09 Dec 2010Dismissed
Aruna (Smt.) Vs Smt. Meena Charan and Another
Rajasthan High Court · (2011) 2 RLW 1618
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, 151
High Courts09 Dec 2010Dismissed
M.L. Wadhwa Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1416
Constitution of India, 1950 — Article 14, 19, 21, 309Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(2), 7
High Courts09 Dec 2010Allowed
Laxminarain Sain Vs State of Raj. and Others
Rajasthan High Court · (2011) 2 RLW 1281
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 482
High Courts08 Dec 2010Dismissed
Ram Singh Chauhan and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0091
Constitution of India, 1950 — Article 14Rajasthan Educational Service Rules, 1970 — Rule 18A, 18B, 19, 19A
High Courts08 Dec 2010Allowed
Jugal Kishore Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 599
Rajasthan Municipalities Act, 1959 — Section 203
High Courts08 Dec 2010Dismissed
Jintendra Singh Naruka Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0066
High Courts08 Dec 2010Allowed
Vishal Singh Shekhawat Vs Rajasthan State Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (2011) 130 FLR 314 : (2012) 1 LLJ 200 : (2011) 2 RLW 1424
Payment of Gratuity (Central) Rules, 1972 — Rule 16(8), 18Payment of Gratuity Act, 1972 — Section 7, 7(3), 7(3A)
High Courts08 Dec 2010
Kavita Rani and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0011
High Courts07 Dec 2010Dismissed
Jai Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2584
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 304, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)