High Courts06 Dec 2010Dismissed
Smt. Manju Chouhan Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0038
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 5 of 68
High Courts06 Dec 2010
Manju Jain Vs District Elementary Education Officer and Others
Rajasthan High Court · (2010) 12 RAJ CK 0037
Panchayati Raj Act, 1994 — Section 89(8A)
High Courts06 Dec 2010
Anita Yadav Vs District Elementary Education Officer and Others
Rajasthan High Court · (2010) 12 RAJ CK 0036
Panchayati Raj Act, 1994 — Section 89(8A)
High Courts06 Dec 2010
Mahesh Chand Gour and Another Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0030
High Courts06 Dec 2010
Rameshwar Singh Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0016
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts06 Dec 2010
Smt. Vidhyotama Sharma Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 12 RAJ CK 0015
High Courts06 Dec 2010
Smt. Meena Jain Vs District Elementary Education Officer and Others
Rajasthan High Court · (2010) 12 RAJ CK 0005
Panchayati Raj Act, 1994 — Section 89(8A)
High Courts06 Dec 2010
Laxmi Narayan Jat Vs State of Raj. and Others
Rajasthan High Court · (2010) 12 RAJ CK 0003
High Courts06 Dec 2010
Smt. Veena Jain Vs District Elementary Education Officer and Others
Rajasthan High Court · (2010) 12 RAJ CK 0001
Panchayati Raj Act, 1994 — Section 89(8A)
High Courts03 Dec 2010Dismissed
Rai Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 2 RLW 1075
Constitution of India, 1950 — Article 14, 21ARajasthan Non-Government Educational Institutions Act, 1989 — Section 29Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13, 14
High Courts03 Dec 2010Allowed
Kiran Kumari (Mrs.) and Others Vs Hanumant Singh and Others
Rajasthan High Court · (2011) 2 CivCC 535 : (2011) 2 RLW 1274 : (2011) 1 RLW 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 Dec 2010
Divisional Engineer, Telecom Project, Department of Telecom Vs Lachha Ram
Rajasthan High Court · (2011) 130 FLR 775 : (2011) 3 RLW 1947
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Dec 2010
Bhagwan Sahai Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 12 RAJ CK 0092
Constitution of India, 1950 — Article 14
High Courts02 Dec 2010Allowed
Hussain Mohd. @ Bachha Vs State
Rajasthan High Court · (2011) 2 RLW 1302
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 180, 5Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 21(c), 25, 29
High Courts02 Dec 2010Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Dhulji and Others
Rajasthan High Court · (2011) 4 RLW 3000
Motor Vehicles Act, 1988 — Section 149, 173Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts01 Dec 2010Dismissed
Sayra (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 7 RCR(Criminal) 787 : (2011) 3 RLW 2003
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 439(2)Penal Code, 1860 (IPC) — Section 323, 34, 376, 376(2)(g)
High Courts01 Dec 2010Allowed
Bhairon Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 12 RAJ CK 0059
High Courts01 Dec 2010Dismissed
Bhilwara Zila EX-Ser. Welfare Sahakari Samiti Vs Dy. Commr., C. EX. Div., Bhilwara
Rajasthan High Court · (2011) 24 STR 651
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 75, 83
High Courts01 Dec 2010Disposed Off
Sukhdeo Singh Vs State and Others
Rajasthan High Court · (2013) 3 CDR 1217
High Courts30 Nov 2010Dismissed
Jodhpur Vidhyut Vitran Nigam Ltd. and Another Vs Naveen Kumar
Rajasthan High Court · (2011) 1 RLW 373
Constitution of India, 1950 — Article 12, 226