High Courts24 Nov 2010Allowed
Prabhu Lal Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0160
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 7 of 68
High Courts24 Nov 2010Allowed
Prabhu Lal Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0159
High Courts24 Nov 2010Dismissed
Commercial Taxes Officer Vs Shri Rajesh
Rajasthan High Court · (2010) 11 RAJ CK 0139
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Thakar Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0134
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts24 Nov 2010Allowed
Munna Lal Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0125
High Courts24 Nov 2010Dismissed
Commissioner of Income Tax Vs Shri Manohar Lal Sanghvi
Rajasthan High Court · (2010) 11 RAJ CK 0117
Income Tax Act, 1961 — Section 132
High Courts24 Nov 2010Dismissed
Smt. Kanti Garg Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0096
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Shri Rishi Garg
Rajasthan High Court · (2012) 51 VST 104
Rajasthan Sales Tax Act, 1994 — Section 78(10A)Rajasthan Value Added Tax Act, 2003 — Section 76(11), 76(2)
High Courts24 Nov 2010Dismissed
Commercial Taxes Officer Vs Devendra Yadav and Another
Rajasthan High Court · (2012) 53 VST 522
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Satveer Yadav
Rajasthan High Court · (2010) 11 RAJ CK 0077
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Shri Raj Kumar
Rajasthan High Court · (2010) 11 RAJ CK 0057
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Ramji Lal
Rajasthan High Court · (2010) 11 RAJ CK 0056
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts24 Nov 2010Dismissed
Commissioner of Income Tax Vs Sanghvi Marmo (Pvt.) Ltd.
Rajasthan High Court · (2010) 11 RAJ CK 0054
High Courts24 Nov 2010Allowed
Kalu Ram Panwar Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0053
High Courts24 Nov 2010Allowed
Murari Lal Agarwal Vs The Director, Pension Department and Another
Rajasthan High Court · (2010) 11 RAJ CK 0050
High Courts24 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Shri Ram Tirthputra
Rajasthan High Court · (2010) 11 RAJ CK 0037
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2)
High Courts23 Nov 2010Allowed
Rajasthan Financial Corporation Vs Ganpat lal Baboo lal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0174
Limitation Act, 1963 — Article 137State Financial Corporations Act, 1951 — Section 30, 31(1), 32
High Courts23 Nov 2010
Kanoria P.G. Mahila Mahavidyalaya Vs The State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0163
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 2(r)
High Courts23 Nov 2010
Bhagwat Prasad Tailor Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0162
High Courts23 Nov 2010
Banshi Lal Ramnath Agrawal School Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0059