High Courts20 Nov 2010Dismissed
Rajesh Rastogi Vs Master Somya and Another
Rajasthan High Court · (2010) 11 RAJ CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 127
COURT ARCHIVE
Rajasthan High Court judgments, 2010
1,349 judgments · page 9 of 68
High Courts20 Nov 2010Dismissed
Commissioner of Income Tax Vs Kalyan Prasad Gupta
Rajasthan High Court · (2011) 239 CTR 447
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts20 Nov 2010Dismissed
Rajesh Khandelwal Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2010Allowed
Stuti Choudhary Vs Central Board of Secondary Education and Others
Rajasthan High Court · (2010) 11 RAJ CK 0060
High Courts20 Nov 2010Dismissed
Girraj Prasad and Others Vs Smt. Tara Devi and Others
Rajasthan High Court · (2011) 1 RLW 712
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts20 Nov 2010
Sri Kedia Girls upper Primary School Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0022
High Courts19 Nov 2010Dismissed
Ajay Malik Vs Smt. Shashi
Rajasthan High Court · (2011) 2 RLW 1615
Family Courts Act, 1984 — Section 19, 19(1)Hindu Marriage Act, 1955 — Section 13, 19(1), 24, 26
High Courts19 Nov 2010Allowed
Mani Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0146
High Courts19 Nov 2010
Smt. Rekha Goyal Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0145
High Courts19 Nov 2010
Dharam Chand Vs Kishan Gopal and Others
Rajasthan High Court · (2011) 2 RLW 1607
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115Constitution of India, 1950 — Article 225, 226, 227Government of India Act, 1915 — Section 107 , 108
High Courts19 Nov 2010
Man Phool Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0115
High Courts19 Nov 2010Dismissed
Brijendra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 2010Dismissed
Dilip Nihlani Vs Director, Secondary Education, Govt. of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0083
High Courts19 Nov 2010Dismissed
Mamraj Sharma Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0082
High Courts19 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Road Transport Corporation
Rajasthan High Court · (2012) 51 VST 122
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2), 78(5)
High Courts19 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Shri Sukhvinder Singh.
Rajasthan High Court · (2010) 11 RAJ CK 0061
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 78(2), 78(3), 78(5), 78(8)Rajasthan Value Added Tax Act, 2003 — Section 76(11)
High Courts19 Nov 2010Allowed
Rajendra Singh Rao Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0051
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17Rajasthan Police Service Rules, 1954 — Rule 28A
High Courts18 Nov 2010
Dwarka Prasad and Others Vs Jamna Lal
Rajasthan High Court · (2010) 11 RAJ CK 0164
High Courts18 Nov 2010Dismissed
Dhanna and Others Vs New Pink City Grih Nirman Sahakari Samiti Limited
Rajasthan High Court · (2010) 11 RAJ CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts18 Nov 2010Allowed
Smt. Shaheen Kauser Quazi Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0004
Central Civil Services (Pension) Rules, 1972 — Rule 48A(4)Constitution of India, 1950 — Article 14