High Courts20 Dec 2013Allowed
Bhanwar Lal Lamror Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 RLW 1507 : (2014) 1 WLN 170
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 1 of 100
High Courts20 Dec 2013Dismissed
Dinesh Kumar Saini Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2478
High Courts20 Dec 2013Allowed
Mahant Shri Fatehgiri Ji Vs M/s. Giri Nath Industries Suppliers and Others
Rajasthan High Court · (2014) 2 WLN 232
High Courts20 Dec 2013
Panna Lal Patel Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 186
High Courts19 Dec 2013Allowed
Dev Kishan Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 389
High Courts19 Dec 2013
Dilip Kumar Utmani Vs Smt. Kanta Devi Smt. Kanta Devi Vs Dilip Kumar Utmani
Rajasthan High Court · (2013) 12 RAJ CK 0042
High Courts19 Dec 2013
A Infrastructure Ltd. Vs Commercial Taxes Officer, Special Circle
Rajasthan High Court · (2014) 43 GST 108 : (2014) 2 RLW 1813
High Courts19 Dec 2013Dismissed
Suresh Chand Lakhera Vs Govind Narayan and Others
Rajasthan High Court · (2014) 1 CDR 174
High Courts19 Dec 2013Disposed Off
Puneet Meena Vs State of Rajasthan
Rajasthan High Court · (2013) 12 RAJ CK 0025
High Courts19 Dec 2013Dismissed
Union of India and Others Vs Shri Vijay Electricals
Rajasthan High Court · (2014) 1 CDR 8 : (2014) 3 WLN 101
High Courts19 Dec 2013
Hemendra Kumar Jangid Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1387 : (2014) LabIC 1904 : (2014) 3 RLW 1926 : (2014) 3 SCT 515
High Courts18 Dec 2013Allowed
Dhariwal Property Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 269
High Courts18 Dec 2013Dismissed
Suresh Yadav Vs Sanjay Kumar Sharma
Rajasthan High Court · (2014) 2 WLN 255
High Courts18 Dec 2013Partly Allowed
Prabhu @ Prabhunath Daroga Vs State of Rajasthan
Rajasthan High Court · (2014) 1 RLW 665
High Courts17 Dec 2013
Omshiv Pratap Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 3 RLW 2033
High Courts17 Dec 2013
Raghuveer Singh Saxena Vs United India Insurance Co. Ltd. and Others
Rajasthan High Court · (2014) 2 CDR 704 : (2014) 2 RLW 1047
High Courts17 Dec 2013Dismissed
United India Insurance Company Limited Vs Chhajuram and Others
Rajasthan High Court · (2013) 12 RAJ CK 0073
High Courts17 Dec 2013Dismissed
Maryada Sharma Vs Rajasthan High Court
Rajasthan High Court · (2014) 2 WLN 247
High Courts17 Dec 2013Allowed
Amit Kumar Jhamb Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 RLW 1132