High Courts09 Jan 2013
Kishan Lal Dilliwal and Another Vs Moolchand Vishva and Others
Rajasthan High Court · (2013) 2 CDR 1050 : (2013) 1 RCR(Rent) 442 : (2013) 3 RLW 2003
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 98 of 100
High Courts09 Jan 2013Dismissed
Arun Kumar Saxena and Another Vs Ram Narayan Saxena and Others
Rajasthan High Court · (2013) 1 WLN 301
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts08 Jan 2013Dismissed
Madan Singh Choudhary and Another Vs State and Others
Rajasthan High Court · (2013) 01 RAJ CK 0278
High Courts08 Jan 2013Dismissed
Gopal and Others Vs Om Prakash and Others
Rajasthan High Court · (2013) 3 WLN 364
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 12, 226, 227
High Courts08 Jan 2013
Thawara Vs State of Rajasthan
Rajasthan High Court · (2013) 3 WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 307, 323, 447
High Courts08 Jan 2013Partly Allowed
Smt. Mamta Devi and Others Vs Jagdish and Another
Rajasthan High Court · (2013) 01 RAJ CK 0231
High Courts08 Jan 2013Partly Allowed
Ram Singh Vs Jasvindar Singh and Others
Rajasthan High Court · (2013) 01 RAJ CK 0230
High Courts08 Jan 2013Dismissed
M/s. Vinayak Industries Pvt. Ltd. and Others Vs Managing Director, Raj. State Food and Civil Supply Corpn. and Another
Rajasthan High Court · AIR 2013 Raj 107 : (2013) 4 BC 128
Constitution of India, 1950 — Article 226
High Courts08 Jan 2013Dismissed
Rajendra Kumar Vs Union of India and Others
Rajasthan High Court · (2013) 01 RAJ CK 0221
Constitution of India, 1950 — Article 227
High Courts08 Jan 2013Allowed
Mangi Lal and Another Vs The State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 439
High Courts08 Jan 2013Dismissed
Barkat Alias Bargad Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 276
Rajasthan Panchayati Raj Act, 1994 — Section 50
High Courts08 Jan 2013
Ramesh Chand Patwa Vs United India Insurance Company Ltd. and Others
Rajasthan High Court · (2013) 1 WLN 358
Contract Act, 1872 — Section 23
High Courts08 Jan 2013Allowed
M/s. Suresh Kumar Maheshwari and Co. Vs M/s. Dhola Ram Hari Chand
Rajasthan High Court · (2014) 1 WLN 480
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jan 2013Dismissed
National Insurance Co. Ltd. and Another Vs Shri Satya Narain and Others
Rajasthan High Court · (2013) 01 RAJ CK 0094
High Courts08 Jan 2013Dismissed
National Insurance Co. Ltd. and Another Vs Smt. Gyarshi Devi and Others
Rajasthan High Court · (2013) 01 RAJ CK 0093
High Courts08 Jan 2013Disposed Off
Lalit Kumar Vs Miss Rachita Dashora
Rajasthan High Court · (2013) 01 RAJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Jan 2013Allowed
Narsingh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2686
Criminal Procedure Code, 1973 (CrPC) — Section 145, 19, 195(1)(a), 195(1)(b)Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
High Courts08 Jan 2013Dismissed
State of Rajasthan Vs Mst. Ladhudi and Another
Rajasthan High Court · (2013) 01 RAJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2013Dismissed
Ladu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 809 : (2013) 3 RLW 2704
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts07 Jan 2013
Raj Kumar and Others Vs Harchand @ Harish and Others
Rajasthan High Court · (2013) 2 WLN 248
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2