High Courts04 Jan 2013Dismissed
Kalli Devi Meena (Smt.) Vs Bharat Bhawan Housing Co-op. Society Ltd. and Another
Rajasthan High Court · (2014) 1 RLW 189
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 99 of 100
High Courts04 Jan 2013Allowed
Kanhaiya Lal Gurjar Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 177
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Jan 2013Dismissed
Union of India and Others Vs Kumari Kiran Chowdhary
Rajasthan High Court · (2013) LabIC 1546
Constitution of India, 1950 — Article 227
High Courts04 Jan 2013Dismissed
M/s. Mewar Food Pvt. Ltd. Vs Jaipur Zila Dugdh Utpadak Sahkari Sangh Ltd. and Another
Rajasthan High Court · (2013) 1 WLN 413
Arbitration and Conciliation Act, 1996 — Section 2(e), 37, 9Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 2013Allowed
Prashant Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2013 Raj 165 : (2013) 3 CDR 1559 : (2014) 4 EFLT 213 : (2013) 1 WLN 566
High Courts04 Jan 2013Allowed
Dr. Ashok Singhvi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 799 : (2013) 4 RLW 3218 : (2014) 3 SCT 600 : (2013) 1 WLN 619
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Medical and Health Service Rules, 1963 — Rule 24
High Courts04 Jan 2013
Mohammed Farook and Another Vs Smt. Suraj Kanwar and Others
Rajasthan High Court · (2013) 2 CDR 772
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 2013Dismissed
Shriram General Insurance Co. Ltd. Vs Sharwan Lal and Others
Rajasthan High Court · (2013) 2 WLN 264
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts03 Jan 2013Dismissed
Santosh Kumar Galav Vs State of Raj. and Another
Rajasthan High Court · (2013) 1 WLN 403
High Courts03 Jan 2013
Ramlal Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 1886
Constitution of India, 1950 — Article 21
High Courts03 Jan 2013Allowed
Bhairnath Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 547
High Courts03 Jan 2013
Rikhab Chand Bothra and others Vs Bashir Ahmed and others
Rajasthan High Court · (2013) 1 WLN 363
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts03 Jan 2013Dismissed
Pratap Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 1253
High Courts03 Jan 2013
Rohitash Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts03 Jan 2013Allowed
Smt. Sanju Devi Vs Chairman and Director (Planning and Business Development and Head-quarters) and Others
Rajasthan High Court · AIR 2013 Raj 116
High Courts03 Jan 2013Allowed
Bhawani Shankar Vs The Board of Revenue and Others
Rajasthan High Court · (2013) 2 WLN 71
Rajasthan Tenancy Act, 1955 — Section 42, 42(a), 42B, 53, 7Transfer of Property Act, 1882 — Section 44
High Courts02 Jan 2013Allowed
Mohammad Arif Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 373
Criminal Procedure Code, 1973 (CrPC) — Section 389, 439(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Jan 2013Dismissed
Kalawati Vs Additional District Judge and Another
Rajasthan High Court · (2013) 1 WLN 531
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45
High Courts02 Jan 2013Allowed
Anil Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 1250
Constitution of India, 1950 — Article 14Right to Information Act, 2005 — Section 6