High Courts11 Jan 2013Dismissed
United India Insurance Co. Ltd. Vs Sita Ram and Others
Rajasthan High Court · (2013) 01 RAJ CK 0072
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 97 of 100
High Courts11 Jan 2013Dismissed
Rajasthan State Road Transport Corporation and Another Vs Smt. Vimla and Others
Rajasthan High Court · (2013) 01 RAJ CK 0066
High Courts11 Jan 2013Allowed
Sumitra and Others Vs M/s. Topwell Project Consultants Pvt. Ltd. and Others
Rajasthan High Court · (2013) 2 WLN 262
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts11 Jan 2013Allowed
Gunjan Sharma and Another Vs Additional District Judge and Others
Rajasthan High Court · (2013) 2 WLN 228
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts11 Jan 2013Partly Allowed
Medical Officer Incharge, Community Health Centre Vs Judge, Industrial Disputes Tribunal and Labour Court and Another
Rajasthan High Court · (2013) 2 WLN 196
Industrial Disputes Act, 1947 — Section 2(oo), 25B, 25F
High Courts10 Jan 2013
Commissioner of Income Tax Vs Godha Chemicals (P) Ltd.
Rajasthan High Court · (2013) 257 CTR 10 : (2013) 353 ITR 679
Income Tax Act, 1961 — Section 260A, 32AB, 32AB(1), 32AB(5), 80
High Courts10 Jan 2013
Bansi Lal Vs Jodhpur Vidhyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 777
High Courts10 Jan 2013
Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0120
High Courts10 Jan 2013Allowed
U.I.T., Udaipur Vs Kering and Others
Rajasthan High Court · (2013) 3 CDR 1328 : (2013) 3 RLW 2195 : (2013) 1 WLN 525
High Courts10 Jan 2013Dismissed
Vijay Kumar Meena Vs Central Bureau of Investigation
Rajasthan High Court · (2013) CriLJ 2113
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Jan 2013
Commissioner of Income Tax Vs Jitendra Singh Rathore
Rajasthan High Court · (2013) 257 CTR 18 : (2013) 352 ITR 327
Income Tax Act, 1961 — Section 143(3), 260A, 269SS, 271D, 275
High Courts09 Jan 2013
Commissioner of Income Tax Vs Mahan Marbles (P.) Ltd.
Rajasthan High Court · (2013) 258 CTR 212 : (2013) 354 ITR 238
Income Tax Act, 1961 — Section 143(3), 145, 145(1), 260A
High Courts09 Jan 2013
UCO Bank and Another Vs Narendra Kumar Sharma
Rajasthan High Court · (2013) 137 FLR 636 : (2013) 3 LLJ 67 : (2013) 3 LLN 398 : (2013) LLR 765 : (2013) LLR 489
Industrial Disputes Act, 1947 — Section 25FLimitation Act, 1963 — Section 5
High Courts09 Jan 2013
Rajasthan Public Service Commission Vs Shri Jaita Ram and Another
Rajasthan High Court · (2013) 1 WLN 569
High Courts09 Jan 2013Dismissed
Chhagani Devi (Smt.) and Others Vs Board of Revenue and Others
Rajasthan High Court · (2013) 1 WLN 536
Rajasthan Tenancy Act, 1955 — Section 188, 207, 232, 42, 88
High Courts09 Jan 2013Dismissed
Roshan Lal Vs G.K. Goswami and Others
Rajasthan High Court · (2013) 01 RAJ CK 0164
High Courts09 Jan 2013Dismissed
M/s. Shivshanker Bhojnalay Vs Labour Inspector, Jalore and Another
Rajasthan High Court · (2013) 1 WLN 528
Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 20(2)
High Courts09 Jan 2013Allowed
Indira Kumari Ahari Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 596
Constitution of India, 1950 — Article 244
High Courts09 Jan 2013Allowed
Chandra Prakash Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 CDR 803
High Courts09 Jan 2013Allowed
Chhagan Lal Vs Board of Revenue and Others
Rajasthan High Court · (2013) 1 WLN 539