High Courts15 Jan 2013Dismissed
Mohd. Aslam Vs State and Others
Rajasthan High Court · (2013) 01 RAJ CK 0215
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 95 of 100
High Courts15 Jan 2013
Sushila Devi (Smt.) and Others Vs The Addl. District Judge No. 2
Rajasthan High Court · (2013) 1 WLN 607
High Courts15 Jan 2013
Commissioner of Income Tax Vs Banswara Syntex Ltd.
Rajasthan High Court · (2013) 351 ITR 419 : (2013) 214 TAXMAN 214
Income Tax Act, 1961 — Section 260A
High Courts15 Jan 2013Allowed
Smt. Alladi Vs Smt. Shamim Bano and Another
Rajasthan High Court · (2013) 2 WLN 304
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 151, 47Rajasthan Stamp Act, 1998 — Section 2(XX), 39
High Courts15 Jan 2013Dismissed
Seva Mandir, Udaipur Vs The Employees Provident Fund Appellate Tribunal, New Delhi and Others
Rajasthan High Court · (2013) 3 CDR 1637 : (2013) 138 FLR 309 : (2013) LabIC 1289 : (2013) 2 LLJ 757 : (2014) 3 SCT 603 : (2013) 2 WLN 10
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17, 7A, 7QSick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts15 Jan 2013
Union of India Vs M/s. Hindustan Zinc Ltd. and Another
Rajasthan High Court · (2013) 294 ELT 378 : (2013) 19 GSTR 359 : (2013) 39 STT 236
Central Excises and Salt Act, 1944 — Section 11A(1), 11AC, 35G
High Courts15 Jan 2013Dismissed
Sharwan Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 01 RAJ CK 0147
High Courts15 Jan 2013Allowed
Santu (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 3 RLW 2163
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 447
High Courts15 Jan 2013Dismissed
Jala Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 1442
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Jan 2013Allowed
Smt. Madhuri Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1432
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167, 167(2), 437, 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts15 Jan 2013Dismissed
Vimla Devi (Smt.) Vs Addl. District Judge, Gangapur City and Another
Rajasthan High Court · (2013) 2 WLN 210
Constitution of India, 1950 — Article 227
High Courts15 Jan 2013Dismissed
Charanjeet Singh and Another Vs Smt. Shanti Devi
Rajasthan High Court · (2013) 01 RAJ CK 0057
High Courts15 Jan 2013Disposed Off
Ram Kumar Vs The State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 353
Criminal Procedure Code, 1973 (CrPC) — Section 433, 433(d)Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts15 Jan 2013Dismissed
Rajendra Singhal Vs State Bank of India and Another
Rajasthan High Court · (2013) 01 RAJ CK 0042
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17
High Courts15 Jan 2013Disposed Off
Jai Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0039
High Courts15 Jan 2013Allowed
Mahavir Prasad Mansinghka Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 BC 248 : (2014) 2 RLW 998
High Courts15 Jan 2013Dismissed
Dilip Singh and Others Vs The State and Another
Rajasthan High Court · (2013) 01 RAJ CK 0021
High Courts15 Jan 2013Dismissed
Sunam Ali and Another Vs State and Others
Rajasthan High Court · (2013) 01 RAJ CK 0008
High Courts15 Jan 2013Disposed Off
Durga Prasad Jain Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0004