High Courts16 Jan 2013Dismissed
Rajasthan State Road Transport Corporation Vs Bachhu Singh and Others Bachhu Singh and Another Vs Shiv Singh and Others
Rajasthan High Court · (2013) 01 RAJ CK 0073
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 94 of 100
High Courts16 Jan 2013
Purkha Chand Vs Shiv Pratap and Others
Rajasthan High Court · (2013) 1 RCR(Rent) 572
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Constitution of India, 1950 — Article 227
High Courts16 Jan 2013
Devkinandan Vs Krishi Upaj Mandi Samiti and Another
Rajasthan High Court · (2013) 01 RAJ CK 0063
Rajasthan Agricultural Produce Markets Act, 1961 — Section 28(2)
High Courts16 Jan 2013Dismissed
Dr. Arpita Gupta Vs MCI and Others
Rajasthan High Court · (2013) 01 RAJ CK 0055
High Courts16 Jan 2013
State of Rajasthan Vs Kailash @ Raja
Rajasthan High Court · (2013) 3 RLW 2673
Criminal Procedure Code, 1973 (CrPC) — Section 378(iii)Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts16 Jan 2013Dismissed
Abdul Haq Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0049
High Courts16 Jan 2013Dismissed
Ramesh Chand Meena Vs Ram Vilas Bai and Others
Rajasthan High Court · (2013) 01 RAJ CK 0046
High Courts16 Jan 2013Dismissed
Jag Bahadur Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 359
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts16 Jan 2013
New India Assurance Company Ltd. Vs Pankaj Sharma and Others
Rajasthan High Court · (2014) 1 CDR 284
High Courts16 Jan 2013Dismissed
Natha Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 1905
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 27, 300, 302, 304, 307
High Courts15 Jan 2013Dismissed
Vishnu Kumar Vs State and Others
Rajasthan High Court · (2013) 01 RAJ CK 0276
High Courts15 Jan 2013Partly Allowed
Pratik Gautam Vs The State and Another
Rajasthan High Court · (2013) 01 RAJ CK 0272
High Courts15 Jan 2013Dismissed
Anchi Vs Court of Debt Relief and Civil Judge and Others
Rajasthan High Court · (2013) 2 WLN 200
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 226, 227
High Courts15 Jan 2013Disposed Off
M/s. Capital Transformers Pvt. Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0237
High Courts15 Jan 2013Allowed
Rughnath and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 2 WLN 547
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(1), 42(2), 43
High Courts15 Jan 2013Disposed Off
Vimla Saini @ Vimlesh Vs State of Raj. and Others
Rajasthan High Court · (2013) 01 RAJ CK 0224
High Courts15 Jan 2013Partly Allowed
M/s. Murli Chitralok, registered Partnership Firm Vs Deputy Commissioner (Administration) and Another
Rajasthan High Court · (2014) 71 VST 479
High Courts15 Jan 2013
Ram Lal Vs State
Rajasthan High Court · (2013) 3 RLW 1888
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts15 Jan 2013Allowed
Vikrant Fataniya Vs State of Rajasthan
Rajasthan High Court · (2013) 01 RAJ CK 0216