High Courts17 Jan 2013Dismissed
Ravindra Singh Vs Addl. District Judge No. 2, Alwar and Others
Rajasthan High Court · (2013) 1 WLN 589
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments, 2013
1,982 judgments · page 92 of 100
High Courts17 Jan 2013
Commissioner of Central Excise Vs M/s. Arvind Refractories Private Limited and Another
Rajasthan High Court · (2013) 199 ECR 322 : (2013) 293 ELT 515 : (2014) 44 GST 38 : (2013) 23 GSTR 255
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35, 35E, 35H
High Courts17 Jan 2013Dismissed
The New India Assurance Company Ltd. Vs Shri Pyara Singh and Others
Rajasthan High Court · (2013) 01 RAJ CK 0126
High Courts17 Jan 2013Disposed Off
Indra Singh Vs RSRTC and Others
Rajasthan High Court · (2013) 2 WLN 215
High Courts17 Jan 2013
Heera Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0111
High Courts17 Jan 2013
Smt. Seeta Vs State of Raj. and Others
Rajasthan High Court · (2013) 01 RAJ CK 0089
High Courts17 Jan 2013Dismissed
Ram Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 254
High Courts17 Jan 2013Dismissed
National Insurance Company Ltd. Vs Shiv Bux Singh and Others
Rajasthan High Court · (2013) 01 RAJ CK 0074
High Courts17 Jan 2013Dismissed
Shivbux Vs Ram Prasad and Others
Rajasthan High Court · (2013) 01 RAJ CK 0065
High Courts17 Jan 2013
The Asstt. Commissioner, Commercial Tax Department Vs M/s. Rajasthan Textile Mills
Rajasthan High Court · (2013) 01 RAJ CK 0033
High Courts17 Jan 2013Dismissed
Shiv Kumar Vs Presiding Officer, Rent Tribunal, Dausa and Another
Rajasthan High Court · (2013) 01 RAJ CK 0023
High Courts17 Jan 2013Allowed
Fazzoo @ Fazlu Rahman Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0011
High Courts17 Jan 2013Disposed Off
D.P. Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 240
High Courts16 Jan 2013Dismissed
Hariram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 01 RAJ CK 0274
High Courts16 Jan 2013Dismissed
Smt. Kalli Devi Vs Additional Civil Judge (S.D.) and Addl. Chief Metropolitan Magistrate No. 13 and Another
Rajasthan High Court · (2013) 01 RAJ CK 0264
High Courts16 Jan 2013Disposed Off
Amar Chand and Another Vs Ram Prasad and Another
Rajasthan High Court · (2013) 2 WLN 378
Penal Code, 1860 (IPC) — Section 323, 341, 432Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5)(x)
High Courts16 Jan 2013Partly Allowed
M/s. K.V. Palace Vs The State of Rajasthan and Others
Rajasthan High Court · (2013) 2 WLN 241
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 4, 5, 6, 6(3), 6(3)(a)
High Courts16 Jan 2013Disposed Off
Shankar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 WLN 209
High Courts16 Jan 2013Dismissed
Dev Raj Lata Vs Sanjay Kumar and Others
Rajasthan High Court · AIR 2013 Raj 115
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5