High Courts18 Dec 1987Dismissed
Radhey Shyam Vs Kanhaiya Lal
Rajasthan High Court · (1988) 1 RLW 571 : (1988) 1 WLN 437
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Rajasthan High Court judgments, 1987
662 judgments · page 1 of 34
High Courts18 Dec 1987Allowed
Padam Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 45 : (1988) 1 WLN 396
Constitution of India, 1950 — Article 14, 16, 232, 233, 234
High Courts17 Dec 1987
National Insurance Co. Ltd. Vs Tulsi Devi and Others
Rajasthan High Court · (1988) 2 ACC 173 : (1988) ACJ 962
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2)
High Courts17 Dec 1987
Jagannathi Vs Mohan Singh and Others
Rajasthan High Court · (1988) 2 ACC 71 : (1989) ACJ 76 : (1988) 1 RLW 384 : (1989) 1 RLW 690 : (1989) 2 RLW 93
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts17 Dec 1987Dismissed
Kailash Chand and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 RLW 583 : (1988) WLN 197
Constitution of India, 1950 — Article 226
High Courts17 Dec 1987
Smt. Jagannathi and Others Vs Mohan Singh and Others
Rajasthan High Court · (1988) 1 WLN 335
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts17 Dec 1987Dismissed
National Insurance Co. Ltd., Jaipur Vs Smt. Tulsi Devi and Others
Rajasthan High Court · AIR 1988 Raj 191 : (1988) 1 RLW 391
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110B, 110C(2A), 110D, 96
High Courts17 Dec 1987
Ninau Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 257 : (1988) 1 WLN 66
High Courts16 Dec 1987Dismissed
Jai Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 599
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts16 Dec 1987
Rajendra alias Rajjan Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 574
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 313Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 20, 20AA, 7
High Courts15 Dec 1987Allowed
Surajbhan Vs Sadul Textiles
Rajasthan High Court · AIR 1988 Raj 164 : (1988) 1 RLW 619 : (1988) 1 WLN 663 : (1988) 1 WLN 247
Limitation Act, 1963 — Section 14
High Courts14 Dec 1987
Pema Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 659
High Courts11 Dec 1987
Uchhab Kanwar and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1988) 2 ACC 165
High Courts11 Dec 1987Allowed
Rajia and Others Vs Nagarmal and Others
Rajasthan High Court · (1988) ACJ 363
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1987Allowed
Mishri Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 654
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 151National Security Act, 1980 — Section 14, 3
High Courts11 Dec 1987Allowed
Banshidhar Saini Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 1 WLN 270
Penal Code, 1860 (IPC) — Section 120B, 167, 466, 467, 468
High Courts11 Dec 1987Allowed
Chander and Others Vs Bhawani Singh and Others
Rajasthan High Court · (1989) 1 RLW 533
Motor Vehicles Act, 1939 — Section 110D
High Courts11 Dec 1987Partly Allowed
Sohan Lal Vs Nathmal and Another
Rajasthan High Court · AIR 1988 Raj 183 : (1989) 1 RLW 155 : (1988) 1 WLN 237
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts11 Dec 1987
Jagdish and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 227 : (1988) 1 WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 323
High Courts11 Dec 1987
Nemi Chand Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 585
Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 482Penal Code, 1860 (IPC) — Section 420