High Courts17 Dec 1953Allowed
Tansuk Vs Ram Pershad Khetawat
Rajasthan High Court · (1953) 12 RAJ CK 0006
Sales of Goods Act, 1930 — Section 61
COURT ARCHIVE
Rajasthan High Court judgments, 1953
111 judgments · page 1 of 6
High Courts09 Dec 1953Dismissed
Sambhudutt and Others Vs Srinarain and Others
Rajasthan High Court · AIR 1954 Raj 269
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Dec 1953
Shersingh Vs Ghansiram
Rajasthan High Court · AIR 1954 Raj 233 : (1954) RLW 287
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113, 133Constitution of India, 1950 — Article 13, 14
High Courts07 Dec 1953
Sm. Chandri and another Vs Sm. Laxmi Bai and another
Rajasthan High Court · (1953) 12 RAJ CK 0002
High Courts04 Dec 1953
State Vs Sukhsingh and Others
Rajasthan High Court · AIR 1954 Raj 290 : (1955) CriLJ 79 : (1955) RLW 46
Criminal Procedure Code, 1898 (CrPC) — Section 167, 167(2), 344
High Courts03 Dec 1953Allowed
Mt. Choki Vs The State
Rajasthan High Court · AIR 1957 Raj 10 : (1957) CriLJ 102 : (1955) RLW 567
Constitution of India, 1950 — Article 15, 15(3)Criminal Procedure Code, 1898 (CrPC) — Section 497, 498Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Nov 1953Dismissed
Prabhu Dayal Vs Firm Prabhulal Chandmal
Rajasthan High Court · (1953) 11 RAJ CK 0002
High Courts19 Nov 1953Dismissed
Umrao Kunwar Vs Misrilal (deceased) and others
Rajasthan High Court · (1953) 11 RAJ CK 0009
Constitution of India, 1950 — Article 133 (1), 133 (1)(b)
High Courts17 Nov 1953Dismissed
Bhanwar Singh and others Vs Man Singh and others
Rajasthan High Court · (1953) 11 RAJ CK 0014
High Courts17 Nov 1953Dismissed
Ramanlal and Another Vs Ramgopal
Rajasthan High Court · AIR 1954 Raj 135
Civil Procedure Code, 1908 (CPC) — Section 21Evidence Act, 1872 — Section 101, 103, 38Limitation Act, 1908 — Section 22
High Courts16 Nov 1953Dismissed
Budh Raj and others Vs Bhanwar Lal
Rajasthan High Court · (1953) 11 RAJ CK 0005
High Courts11 Nov 1953Allowed
Shankerlal Vs Poonamchand
Rajasthan High Court · AIR 1954 Raj 232 : (1954) RLW 292
Constitution of India, 1950 — Article 13, 19, 19(1)
High Courts10 Nov 1953Dismissed
Shah Sankal Chand Vs Punamchand
Rajasthan High Court · AIR 1954 Raj 273
Limitation Act, 1908 — Article 182
High Courts10 Nov 1953Dismissed
Raja Harisingh and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1954 Raj 117 : (1954) RLW 268
Constitution of India, 1950 — Article 10(3), 14, 19(1), 200, 6(2)Jodhpur Government Act, 1947 — Section 6Marwar Land Revenue Act, 1949 — Section 1, 81, 81(1), 82
High Courts10 Nov 1953Allowed
Baluram Sohanlal Vs Bhag Chand and others
Rajasthan High Court · (1953) 11 RAJ CK 0007
High Courts10 Nov 1953Dismissed
Raj Sahiban Shersingh Vs The State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 65 : (1954) RLW 296
Constitution of India, 1950 — Article 14, 19(1), 19(5), 212A(2)Rajasthan Produce Rents Regulating (Amendment) Act, 1952 — Section 1Rajasthan Produce Rents Regulating Act, 1951 — Section 1
High Courts05 Nov 1953
Bhanwar Singh Vs Bagh Singh and others
Rajasthan High Court · (1953) 11 RAJ CK 0001
Succession Act, 1925 — Section 211, 211(1), 216
High Courts03 Nov 1953Dismissed
Surajmal Baj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1954 Raj 260
Constitution of India, 1950 — Article 301, 304, 305, 366(10)Jaipur City Municipalities Act, 1943 — Section 62, 63, 63(2), 77
High Courts30 Oct 1953Dismissed
Kishna Vs M/s. Sohanlal Dali Chand
Rajasthan High Court · (1953) 10 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts27 Oct 1953Dismissed
Rao Manohar Singh and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 85 : (1955) RLW 98
Constitution of India, 1950 — Article 13, 14, 19(1), 226, 31Jaipur Excise Law, 1924 — Section 20Rajasthan Excise Act, 1950 — Section 1(3), 16, 16(1), 16(2), 2